COURT ARCHIVE

Allahabad High Court judgments, 1972

490 judgments · page 10 of 25

High Courts01 Sept 1972Allowed

Union of India (UOI) and Another Vs The Bullion and Agricultural Produce Exchange Ltd.

Allahabad High Court · AIR 1973 All 205

Constitution of India, 1950 — Article 19(1)Forward Contracts (Regulation) Act, 1952 — Section 14A(1), 3, 4

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High Courts01 Sept 1972Allowed

Smt. Amiya Devi and Another Vs Rent Control Officers and Another

Allahabad High Court · (1972) 42 AWR 777

Uttar Pradesh (Temporary) Control of Rent and Eviction Act, 1947 — Section 7(1)(a), 7(3)

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High Courts30 Aug 1972Dismissed

The Collector Vs Alopi Nath and Others

Allahabad High Court · (1972) 42 AWR 759

Civil Procedure Code, 1908 (CPC) — Order 41 Rule 22, 96Uttar Pradesh Nagar Mahapalika Act, 1959 — Section 377, 381(1)(b)

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High Courts30 Aug 1972Allowed

Yusuf Vs State of U.P.

Allahabad High Court · (1973) 43 AWR 251 : (1973) CriLJ 1220

Penal Code, 1860 (IPC) — Section 300, 302, 304, 323, 34

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High Courts30 Aug 1972Allowed

Dr. M.C. Kackkar Vs Commissioner of Income Tax and Others

Allahabad High Court · (1973) 92 ITR 87

Income Tax Act, 1961 — Section 41(2)

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High Courts30 Aug 1972

Commissioner of Wealth Tax Vs Laxmipat Singhania

Allahabad High Court · (1974) 97 ITR 188

Wealth Tax Act, 1957 — Section 2

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High Courts29 Aug 1972Allowed

Mangla and Sons Vs The State of U.P. and Another

Allahabad High Court · (1973) 31 STC 105

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High Courts29 Aug 1972Allowed

Raja Jagat Ranvir Mahesh Prasad Singh Vs Smt. Baqriden and Others

Allahabad High Court · AIR 1973 All 11

Transfer of Property Act, 1882 — Section 10

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High Courts28 Aug 1972Dismissed

Ibrahim Vs The Deputy Director of Consolidation, Basti and Others

Allahabad High Court · AIR 1973 All 378 : (1972) 42 AWR 893 : (1973) RD 211

Evidence Act, 1872 — Section 115Limitation Act, 1963 — Section 5Uttar Pradesh Consolidation of Holdings Act, 1953 — Section 11, 9

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High Courts25 Aug 1972Dismissed

Ram Khilawan and Others Vs Banshi and Others

Allahabad High Court · AIR 1973 All 72 : (1972) 42 AWR 709

Limitation Act, 1908 — Article 148Uttar Pradesh Zamindari Abolition and Land Reforms Act, 1950 — Section 20, 202, 21(1)

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High Courts25 Aug 1972Partly Allowed

Kailashpati Singhania and Others Vs Ram Gopal Gupta and Others

Allahabad High Court · AIR 1973 All 316

Arbitration Act, 1940 — Section 17, 32Civil Procedure Code, 1908 (CPC) — Section 100, 101, 47Limitation Act, 1908 — Article 106, 120

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High Courts25 Aug 1972Allowed

Smt. Amna and Another Vs State

Allahabad High Court · (1972) 42 AWR 866

Penal Code, 1860 (IPC) — Section 201, 302, 318

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High Courts25 Aug 1972

Nagar Mahapalika Vs Parmeshwar

Allahabad High Court · (1972) 42 AWR 816 : (1973) CriLJ 1704

Prevention of Food Adulteration Act, 1954 — Section 16, 17, 2, 7

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High Courts22 Aug 1972Allowed

Ram Sewak Hari Om Vs Sales Tax Officer and Others

Allahabad High Court · (1974) 33 STC 453

Uttar Pradesh Sales Tax Act, 1948 — Section 3A

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High Courts22 Aug 1972Allowed

Smt. Sia Dulari and Others Vs Smt. Bhagwati and Others

Allahabad High Court · AIR 1973 All 260 : (1972) 42 AWR 772

Contract Act, 1872 — Section 213

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High Courts21 Aug 1972Dismissed

Bijai Bahadur and Others Vs Smt. Jagrani and Others

Allahabad High Court · (1972) 42 AWR 807

Uttar Pradesh Zamindari Abolition and Land Reforms Act, 1950 — Section 331

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High Courts18 Aug 1972Dismissed

Ram Narain Vs Smt. Manki

Allahabad High Court · (1972) 42 AWR 737

Criminal Procedure Code, 1898 (CrPC) — Section 488(3)

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High Courts18 Aug 1972Allowed

Ram Jiwan Vs State of U.P.

Allahabad High Court · (1972) ACJ 467

Penal Code, 1860 (IPC) — Section 304A, 338

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High Courts18 Aug 1972Allowed

Ram Jiawan Vs State of U.P.

Allahabad High Court · (1972) 42 AWR 770

Penal Code, 1860 (IPC) — Section 304A, 338

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High Courts17 Aug 1972Dismissed

Smt. Shephali Chatterjee and Others Vs Smt. Kamala Banerjee and Others

Allahabad High Court · AIR 1972 All 531 : (1972) 42 AWR 796

Hindu Marriage Act, 1955 — Section 17Special Marriage Act, 1954 — Section 15, 16, 44Succession Act, 1925 — Section 33

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