High Courts11 Aug 1971
Chitra Cinema Vs Commissioner of Income Tax
Allahabad High Court · (1972) 86 ITR 203
Income Tax Act, 1922 — Section 26APartnership Act, 1932 — Section 4
COURT ARCHIVE
Allahabad High Court judgments, 1971
418 judgments · page 9 of 21
High Courts10 Aug 1971Allowed
L. Kashi Nath Vs The Collector, Central Excise, Allahabad and Others
Allahabad High Court · AIR 1972 All 16 : (1971) 41 AWR 612
Constitution of India, 1950 — Article 226Gold (Control) Act, 1968 — Section 55, 55(1), 55(2), 55(3), 66
High Courts10 Aug 1971Dismissed
Turabuddin Haji Niaz Ahmad and Others Vs The Commissioner, Meerut Division, Meerut and Others
Allahabad High Court · AIR 1972 All 146
Motor Vehicles Act, 1939 — Section 46, 47(3), 62
High Courts09 Aug 1971
Commissioner of Income Tax Vs Security Printers of India (P.) Ltd.
Allahabad High Court · (1972) 86 ITR 210
Super Profits Tax Act, 1963 — Rule 1
High Courts05 Aug 1971Dismissed
Kundan Kishanlal Vs Board of Revenue, U.P. at Allahabad and Others
Allahabad High Court · AIR 1972 All 184 : (1971) 41 AWR 632
Civil Procedure Code, 1908 (CPC) — Section 144(2)Constitution of India, 1950 — Article 226Limitation Act, 1908 — Section 142
High Courts03 Aug 1971Dismissed
Commissioner of Income Tax Vs Radha Swami Bank
Allahabad High Court · (1972) 85 ITR 136
Income Tax Act, 1922 — Section 10, 8Income Tax Act, 1961 — Section 10(15), 19
High Courts03 Aug 1971Allowed
Mahabir Prasad Sharma and Another Vs The State Transport (Appellate) Tribunal, U.P., Lucknow and Others
Allahabad High Court · AIR 1972 All 186
Constitution of India, 1950 — Article 226Motor Vehicles Act, 1939 — Section 134
High Courts03 Aug 1971
Singhal Electric Works Vs Commissioner, Sales Tax
Allahabad High Court · (1971) 41 AWR 721 : (1973) 30 STC 112
Uttar Pradesh Sales Tax Act, 1948 — Section 21Uttar Pradesh Sales Tax Rules, 1948 — Rule 77(a)
High Courts02 Aug 1971Allowed
H.T. Chemical Laboratories Vs The State of U.P. and Others
Allahabad High Court · (1972) 29 STC 148
Uttar Pradesh Sales Tax Act, 1948 — Section 4(1)(a)
High Courts29 Jul 1971Dismissed
Kali Nath Vs Commissioner of Income Tax
Allahabad High Court · (1973) 88 ITR 347
Income Tax Act, 1922 — Section 10
High Courts29 Jul 1971Allowed
Karuna Shanker Dube Vs Krishna Kant Shukla and Others
Allahabad High Court · AIR 1972 All 478
Civil Procedure Code, 1908 (CPC) — Order 1 Rule 10, Order 23 Rule 3
High Courts29 Jul 1971Dismissed
Prem Narain Vs Hirday Narain
Allahabad High Court · AIR 1972 All 47 : (1971) 41 AWR 633
Limitation Act, 1908 — Article 144
High Courts29 Jul 1971
Tara Chand Hoti Lal Babu Ram Vs Income Tax Officer
Allahabad High Court · (1973) 89 ITR 298
Income Tax Act, 1961 — Section 148
High Courts28 Jul 1971Dismissed
Laxmi Sugar and Oil Mills Vs Commissioner of Income Tax
Allahabad High Court · (1972) 84 ITR 439
Income Tax Act, 1922 — Section 10(2)
High Courts28 Jul 1971Allowed
Ajai Singh Chirangi Lal Vs District Magistrate, Pilibhit
Allahabad High Court · AIR 1972 All 190 : (1971) 41 AWR 731
Legal Practitioners Act, 1879 — Section 36(2)
High Courts28 Jul 1971Dismissed
L.H. Sugar Factory and Oil Mills (P.) Ltd. Vs Commissioner of Income Tax
Allahabad High Court · (1972) 84 ITR 575
Income Tax Act, 1922 — Section 10(2)
High Courts28 Jul 1971Allowed
Rudra Pal Singh Vs Ram Pal Singh and Others
Allahabad High Court · AIR 1972 All 67 : (1971) 41 AWR 714
Civil Procedure Code, 1908 (CPC) — Order 22 Rule 12, 97Uttar Pradesh Consolidation of Holdings Act, 1953 — Section 20Uttar Pradesh Tenancy Act, 1939 — Section 49
High Courts28 Jul 1971
Behari Lal Matanhelia Vs Controller of Estate Duty
Allahabad High Court · (1972) 86 ITR 346
Estate Duty Act, 1953 — Section 10
High Courts28 Jul 1971
Commissioner of Income Tax Vs Gopal Krishna Singhania
Allahabad High Court · (1973) 89 ITR 27
Income Tax Act, 1922 — Section 28(1), 34Income Tax Act, 1961 — Section 271(1)
High Courts27 Jul 1971
Sudarsan Singh Vs Govind
Allahabad High Court · (1971) 41 AWR 587 : (1971) CriLJ 1822
Criminal Procedure Code, 1898 (CrPC) — Section 107Criminal Procedure Code, 1898 (CrPC) — Section 107Criminal Procedure Code, 1898 (CrPC) — Section 107