COURT ARCHIVE

Allahabad High Court judgments, 1971

418 judgments · page 8 of 21

High Courts26 Aug 1971Dismissed

Padam Lal Bhatia Vs Dy. Director of Consolidation, U.P., Lucknow (Camp Basti) and Others

Allahabad High Court · AIR 1972 All 35 : (1972) 42 AWR 219 : (1972) RD 464

Constitution of India, 1950 — Article 226Uttar Pradesh Consolidation of Holdings Act, 1953 — Section 35(2)Uttar Pradesh Tenancy Act, 1939 — Section 2(24)

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High Courts26 Aug 1971

Gauri Shanker Prem Prakash Vs Commissioner, Sales Tax

Allahabad High Court · (1972) 29 STC 287

Uttar Pradesh Sales Tax Act, 1948 — Section 11(4)

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High Courts25 Aug 1971Dismissed

Commissioner of Sales Tax Vs Swadeshi Cotton Mills Ltd.

Allahabad High Court · (1972) 29 STC 342

Transfer of Property Act, 1882 — Section 106

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High Courts24 Aug 1971Dismissed

State Vs Indersain Ahuja and Others

Allahabad High Court · (1971) 41 AWR 767 : (1972) CriLJ 358

Factories Act, 1948 — Section 106Mines Act, 1952 — Section 16, 17, 18, 23, 24

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High Courts24 Aug 1971Dismissed

Kamta and Another Vs Gaya Prasad and Others

Allahabad High Court · AIR 1972 All 143 : (1971) 41 AWR 667

Civil Procedure Code, 1908 (CPC) — Order 23 Rule 1, Order 23 Rule 1(1)

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High Courts24 Aug 1971Dismissed

Iqbal Hasan and Others Vs The Sunni Central Board and Others

Allahabad High Court · AIR 1972 All 123

Civil Procedure Code, 1908 (CPC) — Order 20 Rule 6, Order 6 Rule 2, 100United Provinces Muslim Wakf Act, 1936 — Section 56

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High Courts24 Aug 1971Partly Allowed

Uma Shanker Srivastava Vs S.N. Misra

Allahabad High Court · AIR 1972 All 144 : (1971) 41 AWR 733

Provincial Insolvency Act, 1920 — Section 28(7), 34

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High Courts24 Aug 1971Dismissed

New Swadeshi Sugar Mills Ltd. Vs Tax Officer Zila Parishad, Allahabad and Others

Allahabad High Court · AIR 1972 All 121 : (1971) 41 AWR 699

Uttar Pradesh District Boards Act, 1922 — Section 108, 114Uttar Pradesh Kshetra Samiti and Zilla Parishad Adhiniyam, 1961 — Section 120

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High Courts24 Aug 1971

Commissioner, Sales Tax Vs Shambho Saran Naik

Allahabad High Court · (1972) 29 STC 326

Uttar Pradesh Sales Tax Act, 1948 — Section 11(1)

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High Courts24 Aug 1971Allowed

Parwati Devi Vs H.R. Sugar Factory (P) Ltd.

Allahabad High Court · (1971) ACJ 451

Workmens Compensation Act, 1923 — Section 30

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High Courts23 Aug 1971Disposed Of

Baijnath Hari Shanker Vs Commissioner of Income Tax

Allahabad High Court · (1973) 91 ITR 208

Income Tax Act, 1922 — Section 34(1)

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High Courts20 Aug 1971Disposed Of

Arshad Waliullah Vs Controller of Estate Duty

Allahabad High Court · (1972) 83 ITR 150

Transfer of Property Act, 1882 — Section 116

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High Courts20 Aug 1971Disposed Of

Hamid Hussain Vs Controller of Estate Duty

Allahabad High Court · (1972) 83 ITR 309

Estate Duty Act, 1953 — Section 10, 12, 12(1), 2(19)

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High Courts20 Aug 1971Dismissed

Padam Chand Garg Vs Atar Singh Rikshawala

Allahabad High Court · AIR 1972 All 217 : (1971) 41 AWR 742

Transfer of Property Act, 1882 — Section 113

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High Courts17 Aug 1971Dismissed

K. Kumar Vs Onkar Nath

Allahabad High Court · AIR 1972 All 81 : (1971) 41 AWR 650

Civil Procedure Code, 1908 (CPC) — Order 32 Rule 1Hindu Minority and Guardianship Act, 1956 — Section 11

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High Courts17 Aug 1971Dismissed

Mirzapur Electric Supply Co. Ltd. Vs U.P. State Electricity Board, Lucknow and Another

Allahabad High Court · AIR 1972 All 127

Electricity (Supply) Act, 1948 — Section 36

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High Courts16 Aug 1971Dismissed

Chandrika Prasad Vs Smt. Sukhdibya Devi

Allahabad High Court · (1975) AWC 115

Uttar Pradesh (Temporary) Control of Rent and Eviction Act, 1947 — Section 3, 3(1)Uttar Pradesh (Temporary) Control of Rent and Eviction Act, 1947 — Section 3, 3(1)Uttar Pradesh (Temporary) Control of Rent and Eviction Act, 1947 — Section 3, 3(1)

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High Courts16 Aug 1971Dismissed

Mamchand Vs State

Allahabad High Court · (1971) 41 AWR 621 : (1971) CriLJ 1772

Prevention of Food Adulteration Act, 1954 — Section 10, 16Prevention of Food Adulteration Act, 1954 — Section 10, 16Prevention of Food Adulteration Act, 1954 — Section 10, 16

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High Courts16 Aug 1971Dismissed

Mrs. Lynatte Caroline Maria Mansford and Another Vs Mr. Granville Jacobs

Allahabad High Court · AIR 1972 All 129

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High Courts12 Aug 1971Dismissed

Rajendra Prasad Gupta Vs Krishan Murari Lal and Others

Allahabad High Court · AIR 1972 All 181 : (1971) 41 AWR 654

Registration Act, 1908 — Section 17

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