Constitution of India, 1950 — Article 14, 19(1), 19(6), 31(2), 31(2A)Motor Vehicles Act, 1939 — Section 68C, 68D, 68D(2)Uttar Pradesh State Road Transport Services (Development) Rules, 1958 — Rule 1(4)

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High Courts12 Jul 1971

Goel Industries (Pvt.) Ltd. Vs Commissioner of Sales Tax

Allahabad High Court · (1971) 41 AWR 789 : (1971) 28 STC 729

Uttar Pradesh Sales Tax Act, 1948 — Section 4(1)(a)

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High Courts09 Jul 1971Allowed

Mohammad Iliyas Vs Shri Ram

Allahabad High Court · AIR 1972 All 394

Uttar Pradesh (Temporary) Control of Rent and Eviction Act, 1947 — Section 7C(1), 7C(4), 7C(6)

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High Courts08 Jul 1971Disposed Of

Commissioner of Income Tax Vs Ram Murti

Allahabad High Court · (1973) 87 ITR 577

Income Tax Act, 1961 — Section 254, 271(1)

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High Courts07 Jul 1971

Symonds Distributors (P.) Ltd. and Wheelers Distributors (P.) Ltd. Vs Commissioner of Income Tax

Allahabad High Court · (1972) 86 ITR 88

Income Tax Act, 1961 — Section 36

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High Courts07 Jul 1971Dismissed

Sidhe Nath and Others Vs Prem Club

Allahabad High Court · AIR 1972 All 324

Civil Procedure Code, 1908 (CPC) — Section 100Land Acquisition Act, 1894 — Section 12, 16, 18

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High Courts07 Jul 1971

Swadeshi Cotton Mills Company Limited Vs Commissioner of Sales Tax

Allahabad High Court · (1972) 29 STC 502

Uttar Pradesh Sales Tax Act, 1948 — Section 11(1)

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High Courts06 Jul 1971Dismissed

Satish Chandra Gupta Vs Commissioner of Sales Tax

Allahabad High Court · (1971) 28 STC 740

Limitation Act, 1963 — Section 5

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High Courts06 Jul 1971Disposed Of

Commissioner of Income Tax Vs Shiv Hari Co. (P.) Ltd.

Allahabad High Court · (1973) 87 ITR 368

Income Tax Act, 1961 — Section 18A, 273, 297(2)

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High Courts06 Jul 1971Disposed Of

Devendra Kumar Gupta Vs The Pilokhri Brick Kiln

Allahabad High Court · (1971) ACJ 352 : AIR 1972 All 61 : (1971) 41 AWR 602

Motor Vehicles Act, 1939 — Section 110, 110A(3), 110F

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High Courts05 Jul 1971Dismissed

Kamta Prasad Vs Smt. Om Wati

Allahabad High Court · AIR 1972 All 153 : (1971) 41 AWR 558

Civil Procedure Code, 1908 (CPC) — Order 7 Rule 7, 151Hindu Marriage Act, 1955 — Section 21, 27

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High Courts28 May 1971

Gur Prasad Srivastava Vs State and Another

Allahabad High Court · (1971) CriLJ 1823

Criminal Procedure Code, 1898 (CrPC) — Section 145(1)Criminal Procedure Code, 1898 (CrPC) — Section 145(1)Criminal Procedure Code, 1898 (CrPC) — Section 145(1)

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High Courts21 May 1971Disposed Off

Commissioner of Income Tax Vs Smt. Saroj Agarwal

Allahabad High Court · (1972) 83 ITR 875

Income Tax Act, 1922 — Section 35Income Tax Act, 1961 — Section 72, 73, 74, 78(2)Partnership Act, 1932 — Section 42, 46, 47, 48, 50

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