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Allahabad High Court judgments, 1965

417 judgments · page 20 of 21

High Courts29 Jan 1965Dismissed

Rameshwar Vs Ram Asrey

Allahabad High Court · (1965) 35 AWR 367

Uttar Pradesh Zamindari Abolition and Land Reforms Act, 1950 — Section 229B
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High Courts19 Jan 1965Allowed

State Vs H.L. Sahgal

Allahabad High Court · AIR 1967 All 292 : (1967) 37 AWR 455 : (1967) CriLJ 681

Drugs and Cosmetics Act, 1940 — Section 18, 27Drugs and Cosmetics Rules, 1945 — Rule 59, 61
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High Courts15 Jan 1965Dismissed

Ram Dularey Vs D.D. Jain and Others

Allahabad High Court · (1965) 35 AWR 352

Civil Procedure Code, 1908 (CPC) — Order 10 Rule 2Uttar Pradesh (Temporary) Control of Rent and Eviction Act, 1947 — Section 2(a)
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High Courts15 Jan 1965Allowed

Shiam Sunder Lal Vs Durga and Another

Allahabad High Court · AIR 1966 All 185 : (1965) 35 AWR 129

Contract Act, 1872 — Section 56Specific Relief Act, 1877 — Section 21Uttar Pradesh Urban Areas Zamindari Abolition and Land Reforms Act, 1956 — Section 10, 17, 5, 8
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High Courts15 Jan 1965Partly Allowed

Raja Shatranjai Vs Azmat Azim Khan and Others

Allahabad High Court · AIR 1966 All 109

Uttar Pradesh Encumbered Estates Act, 1934 — Section 23A, 35Uttar Pradesh Zamindari Abolition and Land Reforms Act, 1950 — Section 70Uttar Pradesh Zamindari Abolition and Land Reforms Rules, 1952 — Rule 77, 77(1)
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