High Courts11 Feb 1965Allowed

Mrs. K.L. Sahgal Vs State of U.P. and Others

Allahabad High Court · AIR 1965 All 465 : (1965) 35 AWR 185

Civil Procedure Code, 1908 (CPC) — Section 115, 151Constitution of India, 1950 — Article 226, 227Uttar Pradesh (Temporary) Control of Rent and Eviction Act, 1947 — Section 3, 3(1), 3(3), 3(4), 7
High Courts11 Feb 1965Dismissed

Babu Vs State

Allahabad High Court · (1965) 35 AWR 285

Criminal Procedure Code, 1898 (CrPC) — Section 476, 476A
High Courts10 Feb 1965Dismissed

Bishambhar Dayal Vs Talibali

Allahabad High Court · (1965) 35 AWR 587

Transfer of Property Act, 1882 — Section 55(1)(a)Transfer of Property Act, 1882 — Section 55(1)(a)Transfer of Property Act, 1882 — Section 55(1)(a)
High Courts05 Feb 1965Allowed

Keshav Datta Misra Vs State

Allahabad High Court · AIR 1967 All 276 : (1967) 37 AWR 212

Criminal Procedure Code, 1898 (CrPC) — Section 386(1)Penal Code, 1860 (IPC) — Section 70