High Courts24 Feb 1965Allowed
Lakshman Prasad Vs Ghasi Ram and others
Allahabad High Court · AIR 1966 All 503
Civil Procedure Code, 1908 (CPC) — Section 102
COURT ARCHIVE
Allahabad High Court judgments, 1965
417 judgments · page 18 of 21
High Courts24 Feb 1965Allowed
Lakshman Prasad Vs Ghasi Ram and Others
Allahabad High Court · (1965) 35 AWR 218
Civil Procedure Code, 1908 (CPC) — Section 102Limitation Act, 1963 — Article 52
High Courts23 Feb 1965Allowed
Sunder Lal Vs State and Another
Allahabad High Court · (1965) 35 AWR 282
Penal Code, 1860 (IPC) — Section 182, 307
High Courts23 Feb 1965Allowed
KARAMAT KHAN Vs COMMISSIONER OF Income Tax, U.P.
Allahabad High Court · (1965) 58 ITR 642
Income Tax Act, 1922 — Section 66(2)
High Courts22 Feb 1965Allowed
Bankey Singh Vs Dharam Deo Singh and after him Ram Sabad Singh and Another
Allahabad High Court · (1965) 35 AWR 474
Uttar Pradesh Zamindari Abolition and Land Reforms Act, 1950 — Section 134, 331
High Courts22 Feb 1965Disposed Of
State Vs Kulmani Singh
Allahabad High Court · AIR 1966 All 495 : (1966) CriLJ 1106
Penal Code, 1860 (IPC) — Section 19, 20, 436, 452, 500
High Courts22 Feb 1965Allowed
Bankey Singh Vs Ram Sabad Singh and Another
Allahabad High Court · AIR 1966 All 367
Civil Procedure Code, 1908 (CPC) — Order 7 Rule 1, Order 7 Rule 7, 100, 101, 107Uttar Pradesh Zamindari Abolition and Land Reforms Act, 1950 — Section 134, 137, 209, 311, 331
High Courts22 Feb 1965Dismissed
Kanhaiya Lal Bhargava and Another Vs Official Liquidator
Allahabad High Court · (1965) 56 ITR 393
Companies (Amendment) Act, 1956 — Section 481Companies Act, 1913 — Section 194, 216Income Tax Act, 1961 — Section 194, 2(22)
High Courts19 Feb 1965Allowed
Ram Newaz Alias Beta Vs The State of Uttar Pradesh and Others
Allahabad High Court · (1965) 02 AHC CK 0043
High Courts19 Feb 1965Dismissed
Ahmad Hussain Vs Tasadduq Husain and Others
Allahabad High Court · AIR 1966 All 136
Limitation Act, 1963 — Article 64, 65
High Courts19 Feb 1965Dismissed
Delhi Iron and Steel Co. Ltd. Vs State of U.P.
Allahabad High Court · AIR 1966 All 422
Uttar Pradesh Sales Tax Act, 1948 — Section 8A(2)
High Courts18 Feb 1965Dismissed
Phool Chand Vs Smt. Jai Devi
Allahabad High Court · (1965) 35 AWR 495
High Courts18 Feb 1965Allowed
Antarim Zila Parishad Vs Bharat Cold Storage (Private Ltd.)
Allahabad High Court · AIR 1966 All 182
Civil Procedure Code, 1908 (CPC) — Section 9Uttar Pradesh District Boards Act, 1922 — Section 131
High Courts18 Feb 1965Disposed Of
Babu Ram Vs Bhagwan Din and Another
Allahabad High Court · AIR 1966 All 1 : (1965) 35 AWR 231
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 17(1), Order 41 Rule 30, Order 41 Rule 32, Order 41 Rule 33
High Courts18 Feb 1965Dismissed
Uma Shankar Mehrotra Vs Kanodia Brothers and Another
Allahabad High Court · AIR 1966 All 409
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 50(2), 38Limitation Act, 1908 — Article 181, 182
High Courts18 Feb 1965Dismissed
Indraj Singh and Others Vs Smt. Savitri Kunwar
Allahabad High Court · AIR 1966 All 234 : (1965) 35 AWR 227
Civil Procedure Code, 1908 (CPC) — Section 107Uttar Pradesh Zamindari Abolition and Land Reforms Act, 1950 — Section 209
High Courts18 Feb 1965
Ram Raj Singh Vs State of UP and Others
Allahabad High Court · (1965) 35 AWR 220
Uttar Pradesh Zamindari Abolition and Land Reforms Act, 1950 — Section 209, 212A(6), 212A(7)
High Courts17 Feb 1965Allowed
Babulal and Another Vs State
Allahabad High Court · AIR 1966 All 204 : (1966) CriLJ 390
Contract Act, 1872 — Section 72Criminal Procedure Code, 1898 (CrPC) — Section 251A(2)Penal Code, 1860 (IPC) — Section 403
High Courts17 Feb 1965Allowed
Dal Chand Vs District Judge and Others
Allahabad High Court · (1967) 37 AWR 141
Uttar Pradesh Imposition of Ceiling on Land Holdings Act, 1960 — Section 11(2)
High Courts17 Feb 1965Allowed
Suraj Prasad and Another Vs Smt. Bitti Kunwar and Another
Allahabad High Court · (1965) 35 AWR 256
Uttar Pradesh Zamindars Debt Reduction Act, 1952 — Section 4(3)