High Courts09 May 1958Dismissed

Raghubir Vs Board of Revenue U.P. Allahabad and Others

Allahabad High Court · AIR 1959 All 13 : (1958) 28 AWR 664

Civil Procedure Code, 1908 (CPC) — Section 100Constitution of India, 1950 — Article 226, 227Uttar Pradesh Zamindari Abolition and Land Reforms Act, 1950 — Section 331, 331(4), 341
High Courts01 May 1958Dismissed

Sheo Narain Tandon Vs The State

Allahabad High Court · AIR 1959 All 351 : (1958) 28 AWR 779 : (1959) CriLJ 677

Criminal Procedure Code, 1898 (CrPC) — Section 408, 413Uttar Pradesh First Offenders Probation Act, 1938 — Section 3
High Courts01 May 1958Dismissed

State of Uttar Pradesh Vs Sat Narain and Others

Allahabad High Court · AIR 1959 All 218 : (1958) 28 AWR 764 : (1959) CriLJ 409

Constitution of India, 1950 — Article 245Criminal Law (Amendment) Act, 1952 — Section 6, 6(1), 7(3)Criminal Procedure Code, 1898 (CrPC) — Section 9, 9(2)
High Courts30 Apr 1958Dismissed

Janardan Swarup and Others Vs Devi Prasad and Others

Allahabad High Court · AIR 1959 All 33 : (1958) 28 AWR 675

Civil Procedure Code, 1908 (CPC) — Order 2 Rule 2Transfer of Property Act, 1882 — Section 105, 108, 111, 112, 113Uttar Pradesh (Temporary) Control of Rent and Eviction Act, 1947 — Section 3
High Courts29 Apr 1958

Vishwa Nath Vs The State

Allahabad High Court · (1958) 28 AWR 756

Central Motor Vehicles Rules, 1989 — Rule 26Motor Vehicles Act, 1939 — Section 2(18), 40(2)
High Courts28 Apr 1958Disposed Of

State Vs Sidhnath Rai and Others

Allahabad High Court · AIR 1959 All 233 : (1958) 28 AWR 622 : (1959) CriLJ 413

Criminal Procedure Code, 1898 (CrPC) — Section 367Evidence Act, 1872 — Section 3Penal Code, 1860 (IPC) — Section 103, 105, 99
High Courts22 Apr 1958Dismissed

Muneshwaranand Tyagi Vs State of U.P. and Others

Allahabad High Court · AIR 1959 All 21 : (1959) 29 AWR 476 : (1959) CriLJ 6

Constitution of India, 1950 — Article 14Criminal Procedure Code, 1898 (CrPC) — Section 198, 198BPenal Code, 1860 (IPC) — Section 499, 500