Constitution of India, 1950 — Article 14, 19(1)Motor Vehicles Act, 1939 — Section 2(33), 2(8), 52, 53(2), 68Uttar Pradesh Motor Vehicles Rules, 1940 — Rule 94

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High Courts06 Jan 1958Partly Allowed

Mukhram Kampar and Another Vs Basant Rai and Others

Allahabad High Court · AIR 1958 All 500

Civil Procedure Code, 1908 (CPC) — Section 9Uttar Pradesh Tenancy Act, 1939 — Section 180, 180(1), 183, 183(1)

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High Courts06 Jan 1958Dismissed

L.R. Brothers Vs The Agricultural Income Tax Board, U.P., Lucknow and Another

Allahabad High Court · AIR 1958 All 528 : (1958) 28 AWR 259 : (1960) 39 ITR 687

Constitution of India, 1950 — Article 226Uttar Pradesh Agricultural Income Tax Act, 1948 — Section 16, 21, 22, 25

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High Courts06 Jan 1958

Abid Ali Vs The State

Allahabad High Court · (1958) 28 AWR 465

Uttar Pradesh Shops and Commercial Establishments Act, 1947 — Section 2(6)

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High Courts03 Jan 1958

Madan Lal Vs Zargham Haider and Others

Allahabad High Court · AIR 1958 All 596 : (1958) 28 AWR 377

Civil Procedure Code, 1908 (CPC) — Order 6 Rule 16, Order 7 Rule 11, 2(2)Representation of the People Act, 1951 — Section 100, 116A, 123(3), 123(5), 83

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High Courts02 Jan 1958Dismissed

Phool Chand Mistri and others Vs The Town Area Committee Sasni and another

Allahabad High Court · (1958) 28 AWR 224

Constitution of India, 1950 — Article 226Uttar Pradesh Town Areas Act, 1914 — Section 14(1)(f), 39

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High Courts02 Jan 1958

RAJA JAGDISH PRATAP PD. SAHAI Vs THE STATE.

Allahabad High Court · (1958) 34 ITR 426

Uttar Pradesh Agricultural Income Tax Act, 1948 — Section 24(1)

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