High Courts12 Aug 1958Dismissed
Diwan Durga Das Vs B.R. Kishore and Others
Allahabad High Court · AIR 1959 All 211 : (1959) CriLJ 406
Contempt of Courts Act, 1971 — Section 3
COURT ARCHIVE
Allahabad High Court judgments, 1958
293 judgments · page 7 of 15
High Courts12 Aug 1958Dismissed
Mt. Parbati Bibi Vs Kamta Prasad and others
Allahabad High Court · (1958) 28 AWR 864
Usurious Loans Act, 1918 — Section 3
High Courts11 Aug 1958Allowed
Mrs. Hem Niloni Judah Vs Mrs. Isolyne Saroj Basini Bose and Another
Allahabad High Court · AIR 1959 All 249
Civil Procedure Code, 1908 (CPC) — Section 110Constitution of India, 1950 — Article 133, 135
High Courts06 Aug 1958Dismissed
Thannoo Vs State
Allahabad High Court · AIR 1959 All 131 : (1959) CriLJ 158
Penal Code, 1860 (IPC) — Section 300, 302, 304
High Courts06 Aug 1958Partly Allowed
J.K. Cotton Manufacturers Ltd., Kanpur Vs J.N. Tewari and Others
Allahabad High Court · AIR 1959 All 639
Constitution of India, 1950 — Article 226Contract Act, 1872 — Section 19Industrial Disputes Act, 1947 — Section 10(1), 12, 15
High Courts06 Aug 1958Dismissed
Simbhaoli Industries Private Ltd., Meerut Vs State of Uttar Pradesh and Others
Allahabad High Court · AIR 1959 All 369 : (1959) 1 LLJ 227
Constitution of India, 1950 — Article 226Uttar Pradesh Industrial Disputes Act, 1947 — Section 11A, 4K, 5B
High Courts05 Aug 1958Dismissed
Hari Das Mundhra Vs The State
Allahabad High Court · AIR 1959 All 82 : (1959) CriLJ 113
Constitution of India, 1950 — Article 14, 154, 166, 166(1), 166(2)Criminal Procedure Code, 1898 (CrPC) — Section 14, 156, 177, 190, 190(1)
High Courts04 Aug 1958Allowed
State Vs Jai Prakash
Allahabad High Court · AIR 1959 All 129 : (1959) CriLJ 156
Criminal Procedure Code, 1898 (CrPC) — Section 428, 428(1)
High Courts04 Aug 1958Allowed
Smt. Annu alias Anandwati Vs State
Allahabad High Court · (1958) 28 AWR 761
Penal Code, 1860 (IPC) — Section 318
High Courts31 Jul 1958Allowed
Ghayar Ali Khan Vs Keshav Gupta
Allahabad High Court · AIR 1959 All 264
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 2, 107Evidence Act, 1872 — Section 63Representation of the People Act, 1951 — Section 100(1), 123, 123(3), 123(6), 77
High Courts30 Jul 1958Dismissed
R.L. Aurora Vs State of Uttar Pradesh and Others
Allahabad High Court · AIR 1958 All 872
Constitution of India, 1950 — Article 14, 19(1), 31, 31(2), 366Land Acquisition Act, 1894 — Section 17(1), 4, 40, 41, 42
High Courts25 Jul 1958Allowed
Bipat Prasad Sonekar Vs The State of Uttar Pradesh and Others
Allahabad High Court · AIR 1959 All 536 : (1959) 2 LLJ 155
Civil Services (Classification, Control and Appeal) Rules — Rule 55Constitution of India, 1950 — Article 311Uttar Pradesh Deputy Inspector of Schools Service Rules, 1944 — Rule 17, 19
High Courts24 Jul 1958Dismissed
Danney Khan and Others Vs The State
Allahabad High Court · AIR 1959 All 453 : (1959) 29 AWR 575 : (1959) CriLJ 909
Penal Code, 1860 (IPC) — Section 149, 302
High Courts23 Jul 1958Dismissed
Vijai Pal and Another Vs State
Allahabad High Court · AIR 1959 All 559 : (1959) 29 AWR 160 : (1959) CriLJ 1040
Criminal Procedure Code, 1898 (CrPC) — Section 340, 340(1), 369, 430, 561AEvidence Act, 1872 — Section 45Penal Code, 1860 (IPC) — Section 399, 402
High Courts23 Jul 1958Allowed
Tulsi Ram Sinha Vs Akhara Panchayati Udasi and Others
Allahabad High Court · AIR 1959 All 245 : (1958) 28 AWR 714
Companies Act, 1956 — Section 509, 528
High Courts22 Jul 1958Dismissed
K.H. Panjani Vs State of Uttar Pradesh and Another
Allahabad High Court · AIR 1959 All 24
Constitution of India, 1950 — Article 245Factories Act, 1948 — Section 2, 85
High Courts22 Jul 1958Dismissed
Mst. Basdei Kuer Vs Deota Din Misir and Another
Allahabad High Court · (1958) 28 AWR 734
Uttar Pradesh Tenancy Act, 1939 — Section 290Uttar Pradesh Zamindari Abolition and Land Reforms Rules, 1952 — Rule 4, 5
High Courts21 Jul 1958Allowed
Aslam Khan Vs Fazal Haque Khan and Others
Allahabad High Court · AIR 1959 All 79 : (1958) 28 AWR 774
Citizenship Act, 1955 — Section 5(1), 5(3)Constitution of India, 1950 — Article 5, 7
High Courts18 Jul 1958Dismissed
Jagdamba Prasad Gupta Vs Senior Superintendent of Police, Benaras and Another
Allahabad High Court · AIR 1959 All 573
Constitution of India, 1950 — Article 19, 226
High Courts16 Jul 1958Disposed Of
Dronacharya Vs The State
Allahabad High Court · AIR 1959 All 526 : (1959) 29 AWR 566 : (1959) CriLJ 1029
Criminal Procedure Code, 1898 (CrPC) — Section 342, 367