High Courts25 Jul 1957Dismissed
Lalta Singh Vs Bhagwati Prasad Singh and Others
Allahabad High Court · AIR 1957 All 708
Limitation Act, 1908 — Article 182, 182(1), 182(5)
COURT ARCHIVE
Allahabad High Court judgments, 1957
425 judgments · page 11 of 22
High Courts25 Jul 1957Dismissed
Mt. Pitra Kueri Vs Ujagir Rai and Others
Allahabad High Court · AIR 1958 All 101
Limitation Act, 1908 — Article 141
High Courts25 Jul 1957Dismissed
Abdul Aziz Vs State of Uttar Pradesh and Others
Allahabad High Court · AIR 1958 All 109
Uttar Pradesh Municipalities Act, 1916 — Section 47A, 49, 87A, 87A(2)Uttar Pradesh Town Areas Act, 1914 — Section 38, 5
High Courts24 Jul 1957Dismissed
Jamuna Pandey Vs Bansdeo Pandey and Others
Allahabad High Court · AIR 1958 All 739
Limitation Act, 1908 — Article 142, 144
High Courts24 Jul 1957Dismissed
L. Nem Kumar Agarwal Vs Nem Kumar and Another
Allahabad High Court · AIR 1958 All 207 : (1957) 27 AWR 728
Civil Procedure Code, 1908 (CPC) — Order 6 Rule 2, 10, 11Evidence Act, 1872 — Section 115
High Courts22 Jul 1957Dismissed
Firm Thakur Das Marakhan Lal Vs Mathura Prasad and Others
Allahabad High Court · AIR 1958 All 66 : (1957) 27 AWR 787
Contract Act, 1872 — Section 179
High Courts18 Jul 1957Allowed
Sukhdeo and Others Vs Ram Nandan
Allahabad High Court · (1957) 27 AWR 793
Civil Procedure Code, 1908 (CPC) — Section 115Uttar Pradesh Tenancy Act, 1939 — Section 206, 242, 288, 3(23), 59
High Courts17 Jul 1957Allowed
Fayaz Mohammad Khan Vs Abdul Mujib Khan and Another
Allahabad High Court · (1957) 27 AWR 728
Uttar Pradesh Zamindari Abolition and Land Reforms Act, 1950 — Section 336, 336(2)
High Courts17 Jul 1957Dismissed
Kundan Lal Vs Sri Narain Lal and Others
Allahabad High Court · AIR 1958 All 96 : (1957) 27 AWR 726
Civil Procedure Code, 1908 (CPC) — Order 6 Rule 17
High Courts12 Jul 1957Allowed
Roshan Lal Vs State
Allahabad High Court · AIR 1957 All 765 : (1958) 28 AWR 147 : (1957) CriLJ 1206
Criminal Procedure Code, 1898 (CrPC) — Section 499, 514
High Courts21 Jun 1957Allowed
Mohd. Ishaq Ilmi Vs The U.P. State and Others
Allahabad High Court · AIR 1957 All 782 : (1957) CriLJ 1361
Constitution of India, 1950 — Article 19(1), 22, 22(5), 226Criminal Procedure Code, 1898 (CrPC) — Section 491Evidence Act, 1872 — Section 57
High Courts10 Jun 1957Dismissed
Anwar and Another Vs State
Allahabad High Court · (1961) CriLJ 22
Evidence Act, 1872 — Section 146, 3Penal Code, 1860 (IPC) — Section 395
High Courts30 May 1957Dismissed
State Vs Kartar Singh and Others
Allahabad High Court · AIR 1958 All 90 : (1958) CriLJ 129
Penal Code, 1860 (IPC) — Section 96Criminal Procedure Code, 1898 (CrPC) — Section 154, 367, 423Evidence Act, 1872 — Section 18
High Courts21 May 1957Allowed
R.C. Gupta Vs The State
Allahabad High Court · AIR 1959 All 219 : (1959) CriLJ 410
Constitution of India, 1950 — Article 20, 20(3)Criminal Procedure Code, 1898 (CrPC) — Section 94
High Courts17 May 1957Allowed
Co-operative Development Union Ltd. Vs Dewan Sugar Mills Sakoti Tanda
Allahabad High Court · AIR 1957 All 771 : (1957) 27 AWR 659
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 23
High Courts11 May 1957Dismissed
Darbari Lal and Others Vs Smt. Dharam Wati
Allahabad High Court · AIR 1957 All 541 : (1957) 27 AWR 499
General Clauses Act, 1897 — Section 3Stamp Act, 1899 — Section 2
High Courts09 May 1957Allowed
Shyam Kishore Kapur and Another Vs The Licensing Board (Excise) and Others
Allahabad High Court · AIR 1957 All 773 : (1957) 27 AWR 664
Constitution of India, 1950 — Article 226Uttar Pradesh Excise Act, 1910 — Section 40Uttar Pradesh Excise Rules — Rule 366
High Courts09 May 1957Dismissed
Mohammad Umar Vs Inspector General of Police and Others
Allahabad High Court · AIR 1957 All 767 : (1957) 27 AWR 646 : (1957) 2 LLJ 470
Constitution of India, 1950 — Article 14, 311(2)Criminal Procedure Code, 1898 (CrPC) — Section 157(1), 173, 2(1)Police Act, 1861 — Section 7
High Courts09 May 1957Dismissed
Manmohan Dayal and Others Vs Kailash Nath and Others
Allahabad High Court · AIR 1957 All 647 : (1957) 27 AWR 548
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 11, Order 22 Rule 12
High Courts09 May 1957Dismissed
Lachhmi Narain and Others Vs The State of Uttar Pradesh and Others
Allahabad High Court · AIR 1957 All 816
Land Acquisition Act, 1894 — Section 17(1), 17(4), 4, 5A, 6