High Courts06 Aug 1957Allowed
Dominion of India now the Union of India (UOI) Vs L. Ram Kumar
Allahabad High Court · AIR 1959 All 168
Civil Procedure Code, 1908 (CPC) — Section 80
COURT ARCHIVE
Allahabad High Court judgments, 1957
425 judgments · page 10 of 22
High Courts05 Aug 1957Dismissed
Nazakat Ali Khan Vs Bankey and Another
Allahabad High Court · AIR 1958 All 106 : (1957) 27 AWR 764
High Courts02 Aug 1957Allowed
Jag-Narain Mallah Vs Bhagauti Prasad Pandey
Allahabad High Court · AIR 1958 All 48 : (1957) 27 AWR 771
Civil Procedure Code, 1908 (CPC) — Section 9Specific Relief Act, 1877 — Section 9Uttar Pradesh Land Revenue Act, 1901 — Section 40, 40(2), 40(3)
High Courts02 Aug 1957Dismissed
Saghir Hussain and Another Vs The State
Allahabad High Court · AIR 1958 All 312 : (1958) CriLJ 582
Criminal Procedure Code, 1898 (CrPC) — Section 540
High Courts01 Aug 1957Allowed
Rameshwar Dayal Vs State
Allahabad High Court · (1957) 27 AWR 861
Criminal Procedure Code, 1898 (CrPC) — Section 514
High Courts01 Aug 1957Dismissed
Raj Rajendra Sardar Maloji Narsing Rao Vs Shankar Saran and Others
Allahabad High Court · AIR 1958 All 775
Adaptation of Laws Order, 1950 — Section 20Civil Procedure Code Amendment Act, 1951 — Section 20Civil Procedure Code, 1908 (CPC) — Section 13, 18, 2(5), 2(6), 20
High Courts31 Jul 1957Dismissed
Mangal Singh Vs Harkesh and Another
Allahabad High Court · AIR 1958 All 42 : (1957) 27 AWR 741
Evidence Act, 1872 — Section 100, 101, 102, 103, 104Transfer of Property Act, 1882 — Section 45
High Courts30 Jul 1957Dismissed
Dr. Bishambhar Nath Bhalley Vs Sri Baldeo Prasad Gupta
Allahabad High Court · (1957) 27 AWR 662
Uttar Pradesh (Temporary) Control of Rent and Eviction Act, 1947 — Section 3, 3(1), 3(2), 3(3), 7
High Courts30 Jul 1957Dismissed
Sita Ram Khemaka Vs K.K. Banerji and Others
Allahabad High Court · AIR 1958 All 137
Constitution of India, 1950 — Article 14, 225, 226, 227, 233Representation of the People Act, 1951 — Section 116A, 86
High Courts30 Jul 1957Dismissed
Jokhu Vs Bhaiya Lal and Others
Allahabad High Court · AIR 1959 All 93 : (1957) 27 AWR 753
Civil Procedure Code, 1908 (CPC) — Order 23 Rule 3, Order 32 Rule 7Oaths Act, 1873 — Section 10, 11, 9
High Courts30 Jul 1957Allowed
S. Barrow Vs State of U.P. and Another
Allahabad High Court · AIR 1958 All 154
Civil Procedure Code, 1908 (CPC) — Order 47 Rule 1, 115, 152, 9Constitution (Fourth Amendment) Act, 1955 — Section 5Constitution of India, 1950 — Article 226, 227, 31, 31A, 31B
High Courts29 Jul 1957Dismissed
Sarjoo Prasad Vs Kunj Behari Lal and Others
Allahabad High Court · (1957) 27 AWR 732
Specific Relief Act, 1963 — Section 42Transfer of Property Act, 1882 — Section 114, 115Uttar Pradesh (Temporary) Control of Rent and Eviction Act, 1947 — Section 16, 7
High Courts29 Jul 1957Dismissed
Radhey Shyam Tondon Vs Judge (Appeals) Sales Tax, Lucknow Range, Lucknow and Another
Allahabad High Court · AIR 1958 All 115 : (1957) 27 AWR 706 : (1958) 9 STC 534
Uttar Pradesh Sales Tax Act, 1948 — Section 24Uttar Pradesh Sales Tax Rules, 1948 — Rule 67, 68, 69, 77A, 77B
High Courts29 Jul 1957Allowed
Bharat and Another Vs Ch. Khazan Singh and Another
Allahabad High Court · AIR 1958 All 332 : (1957) 27 AWR 760
Uttar Pradesh Zamindari Abolition and Land Reforms Act, 1950 — Section 6, 9
High Courts29 Jul 1957Dismissed
Ram Naresh Dhimar and Another Vs Dasrath Rai and Others
Allahabad High Court · (1957) 27 AWR 790
Uttar Pradesh Tenancy Act, 1939 — Section 3(10)
High Courts29 Jul 1957Allowed
Pt. Triloki Nath Pandya Vs Municipal Board and Others
Allahabad High Court · (1957) 27 AWR 733
Uttar Pradesh Municipalities Act, 1916 — Section 143
High Courts26 Jul 1957Allowed
Lalit Narain Dubey Vs The State
Allahabad High Court · (1957) 27 AWR 688
Uttar Pradesh Municipalities Act, 1916 — Section 178, 180, 183, 185, 2
High Courts26 Jul 1957Dismissed
Lalji Tandon Vs Sripat Rai
Allahabad High Court · AIR 1958 All 105 : (1957) 27 AWR 731
Civil Procedure Code, 1908 (CPC) — Section 104, 95
High Courts26 Jul 1957Dismissed
Pahlad Das Vs Ganga Saran and Another
Allahabad High Court · AIR 1958 All 774 : (1957) 27 AWR 788
Transfer of Property Act, 1882 — Section 106Uttar Pradesh (Temporary) Control of Rent and Eviction Act, 1947 — Section 3
High Courts26 Jul 1957Allowed
Durga Prasad Vs Mst. Ganga Dei and Others
Allahabad High Court · AIR 1958 All 387
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 90, 47, 48