CourtKutchehry.com

COURT ARCHIVE

Allahabad High Court judgments, 1956

439 judgments · page 9 of 22

High Courts18 Sept 1956Allowed

Surendra Pal Singh Vs The State

Allahabad High Court · AIR 1957 All 122 : (1957) 27 AWR 43 : (1957) CriLJ 170

Criminal Procedure Code, 1898 (CrPC) — Section 238, 238(2), 439Penal Code, 1860 (IPC) — Section 405, 409, 420
Read judgment
High Courts17 Sept 1956Allowed

State Vs Awtar Krishna

Allahabad High Court · AIR 1957 All 88 : (1957) 27 AWR 93 : (1957) CriLJ 167 : (1957) 8 STC 244

Criminal Procedure Code, 1898 (CrPC) — Section 4, 417, 5(2)Uttar Pradesh Sales Tax Act, 1948 — Section 14
Read judgment
High Courts14 Sept 1956Allowed

Sri Dhar Chaube Vs Mst. Sarswati

Allahabad High Court · (1957) 27 AWR 85

Civil Procedure Code, 1908 (CPC) — Order 2 Rule 1, Order 2 Rule 2, Order 2 Rule 2(3), 151Civil Procedure Code, 1908 (CPC) — Order 2 Rule 1, Order 2 Rule 2, Order 2 Rule 2(3), 151Civil Procedure Code, 1908 (CPC) — Order 2 Rule 1, Order 2 Rule 2, Order 2 Rule 2(3), 151
Read judgment
High Courts13 Sept 1956Allowed

Radha Shiam and Others Vs Hiramani and Others

Allahabad High Court · (1957) 27 AWR 1

Civil Procedure Code, 1908 (CPC) — Section 11United Provinces Regulation of Agricultural Credit Act, 1940 — Section 13(1), 16, 2(9), 24, 25Uttar Pradesh Land Revenue Act, 1901 — Section 34, 35
Read judgment
High Courts12 Sept 1956Allowed

Budul and Others Vs The State

Allahabad High Court · (1957) 27 AWR 98

Criminal Procedure Code, 1898 (CrPC) — Section 154, 418, 423(2), 537Evidence Act, 1872 — Section 145, 157Penal Code, 1860 (IPC) — Section 392
Read judgment
High Courts10 Sept 1956Dismissed

Ajodhya Prasad Vs Chiranjilal

Allahabad High Court · AIR 1957 All 246 : (1957) 27 AWR 4 : (1957) CriLJ 438

Evidence Act, 1872 — Section 106Penal Code, 1860 (IPC) — Section 420
Read judgment
High Courts07 Sept 1956Allowed

Dildar Husain Vs Abdul Moid

Allahabad High Court · AIR 1957 All 238 : (1957) 27 AWR 46

Civil Procedure Code, 1908 (CPC) — Order 17 Rule 2, Order 17 Rule 3, Order 9 Rule 8, Order 9 Rule 9
Read judgment
High Courts06 Sept 1956Dismissed

Jwala Prasad Vs Jwala Bank Ltd.

Allahabad High Court · AIR 1957 All 143 : (1957) 27 CompCas 310

Companies Act, 1913 — Section 178, 179, 228, 83ACompanies Act, 1956 — Section 456, 457, 528Contract Act, 1872 — Section 32, 56, 63
Read judgment
High Courts05 Sept 1956Disposed Of

Sm. Vidya Devi Vs State

Allahabad High Court · AIR 1957 All 20 : (1956) 26 AWR 693 : (1957) CriLJ 16

Criminal Procedure Code, 1898 (CrPC) — Section 422, 431, 439
Read judgment