High Courts05 Oct 1956Allowed
Narsingh Singh Vs Raghuvendra Singh
Allahabad High Court · AIR 1957 All 82
Limitation Act, 1908 — Article 142, 144
COURT ARCHIVE
Allahabad High Court judgments, 1956
439 judgments · page 8 of 22
High Courts05 Oct 1956Dismissed
The Union of India (UOI) Vs S. Raghubir Saran and Others
Allahabad High Court · AIR 1957 All 120 : (1957) 27 AWR 95
Civil Procedure Code, 1908 (CPC) — Order 23 Rule 3
High Courts03 Oct 1956Dismissed
Shiv Shanker Singh Vs Shrimati Sonia
Allahabad High Court · (1957) 27 AWR 189
Civil Procedure Code, 1908 (CPC) — Order 9 Rule 13, 105, 115Civil Procedure Code, 1908 (CPC) — Order 9 Rule 13, 105, 115Civil Procedure Code, 1908 (CPC) — Order 9 Rule 13, 105, 115
High Courts03 Oct 1956Dismissed
Jai Chand Vs The State of U.P. and Another
Allahabad High Court · (1957) 27 AWR 77
Constitution of India, 1950 — Article 226Uttar Pradesh Municipalities Act, 1916 — Section 30, 31
High Courts03 Oct 1956
Ram Gopal Pandey Vs Sri Thakurji Asthapit
Allahabad High Court · (1957) 27 AWR 39
High Courts03 Oct 1956Allowed
Balak Ram Vs Board of Revenue U.P. and Others
Allahabad High Court · (1957) 27 AWR 67
Constitution of India, 1950 — Article 226United Provinces Tenancy (Amendment) Act, 1947 — Section 171, 172, 180, 183, 26Uttar Pradesh Zamindari Abolition and Land Reforms Act, 1950 — Section 19, 20
High Courts03 Oct 1956Allowed
Mohibbe Ali and Another Vs The District Magistrate and Others
Allahabad High Court · (1957) 27 AWR 25
Constitution of India, 1950 — Article 226Uttar Pradesh Government Premises (Rent Recovery and Eviction) Act, 1952 — Section 10, 11, 7, 7(1), 8
High Courts01 Oct 1956Allowed
Guchun Misir and Others Vs State
Allahabad High Court · (1957) 27 AWR 48
Criminal Procedure Code, 1898 (CrPC) — Section 164, 342, 428, 540Penal Code, 1860 (IPC) — Section 148, 149, 302, 323, 324
High Courts28 Sept 1956Dismissed
Ratan Lal and Others Vs Kali Das
Allahabad High Court · (1957) 27 AWR 102
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 84, Order 21 Rule 85, Order 21 Rule 86, 148Civil Procedure Code, 1908 (CPC) — Order 21 Rule 84, Order 21 Rule 85, Order 21 Rule 86, 148Civil Procedure Code, 1908 (CPC) — Order 21 Rule 84, Order 21 Rule 85, Order 21 Rule 86, 148
High Courts27 Sept 1956Allowed
Ram Singh Vs State
Allahabad High Court · (1956) 26 AWR 856
Criminal Procedure Code, 1898 (CrPC) — Section 107, 374Evidence Act, 1872 — Section 145, 33Penal Code, 1860 (IPC) — Section 148, 149, 302, 307, 323
High Courts27 Sept 1956Dismissed
Samalia Ram and Another Vs P.W.D. Agra and Others
Allahabad High Court · (1957) 27 AWR 96
Land Acquisition Act, 1894 — Section 18, 35, 35(2), 35(3), 36Land Acquisition Act, 1894 — Section 18, 35, 35(2), 35(3), 36Land Acquisition Act, 1894 — Section 18, 35, 35(2), 35(3), 36
High Courts27 Sept 1956Dismissed
Raja Jwaleshwari Pratap Narain Singh Vs B. Parchandbir Singh and Another
Allahabad High Court · (1957) 27 AWR 224
Transfer of Property Act, 1882 — Section 82Uttar Pradesh Zamindari Debt Reduction Act, 1953 — Section 10, 3, 4, 4(1), 4(2)Transfer of Property Act, 1882 — Section 82
High Courts27 Sept 1956Dismissed
State Vs Chhotey Lal
Allahabad High Court · (1957) 27 AWR 57
Penal Code, 1860 (IPC) — Section 201, 302, 34, 537
High Courts26 Sept 1956Dismissed
Firm Kalka Pd. Ram Charan Vs L. Kunwar Lal Thapper and Others
Allahabad High Court · AIR 1957 All 104 : (1957) 27 AWR 72
Negotiable Instruments Act, 1881 (NI) — Section 58
High Courts25 Sept 1956Allowed
Husain Ul Zafar Khan Vs Union of India (UOI)
Allahabad High Court · (1957) 27 AWR 19
Civil Procedure Code, 1908 (CPC) — Section 80Constitution of India, 1950 — Article 300Government of India Act, 1935 — Section 176
High Courts24 Sept 1956Dismissed
Shri Thakur Behariji Maharaj Vs Shri Thakur Dauji Maharaj
Allahabad High Court · (1956) 26 AWR 817
Evidence Act, 1872 — Section 20
High Courts24 Sept 1956Allowed
Hameed Khan Vs State
Allahabad High Court · AIR 1957 All 121 : (1957) CriLJ 169
Criminal Procedure Code, 1898 (CrPC) — Section 4(1), 435, 439, 87, 88
High Courts24 Sept 1956Dismissed
Behari Ji Maharaj Vs Dauji Maharaj
Allahabad High Court · AIR 1957 All 266
Civil Procedure Code, 1908 (CPC) — Order 23 Rule 3
High Courts21 Sept 1956Dismissed
Subash Chand and Another Vs Smt. Kalawati and Others
Allahabad High Court · (1957) 27 AWR 75
Civil Procedure Code, 1908 (CPC) — Order 7 Rule 11, 115, 149Court Fees Act, 1870 — Section 6
High Courts21 Sept 1956Dismissed
U.P. Metal Mills Vs Sagar Mal
Allahabad High Court · (1957) 27 AWR 565
Civil Procedure Code, 1908 (CPC) — Order 17 Rule 2, Order 17 Rule 3, Order 9 Rule 13, Order 9 Rule 9, 115Provincial Small Cause Courts Act, 1887 — Section 25