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Allahabad High Court judgments, 1955

385 judgments · page 6 of 20

High Courts07 Oct 1955Dismissed

Inder Pal Singh Vs Babu Singh and Others

Allahabad High Court · AIR 1956 All 218 : (1955) 25 AWR 637

Civil Procedure Code, 1908 (CPC) — Order 32 Rule 3, 99Guardians and Wards Act, 1890 — Section 7Succession Act, 1925 — Section 325
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High Courts07 Oct 1955Dismissed

Sachidanand and Another Vs State

Allahabad High Court · AIR 1956 All 212 : (1956) 26 AWR 9 : (1956) CriLJ 368

Criminal Procedure Code, 1898 (CrPC) — Section 260Penal Code, 1860 (IPC) — Section 378, 379
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High Courts06 Oct 1955Dismissed

Bhajan Lal Vs State

Allahabad High Court · (1955) 10 AHC CK 0001

Criminal Procedure Code, 1898 (CrPC) — Section 208, 347, 437
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High Courts05 Oct 1955Dismissed

Sia Ram Vs Radhey Shiam

Allahabad High Court · AIR 1956 All 332 : (1955) 25 AWR 716

United Provinces Regulation of Agricultural Credit Act, 1940 — Section 13(1), 25, 25(1)
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High Courts04 Oct 1955Allowed

Vishwa Mittra Vs State

Allahabad High Court · (1955) 10 AHC CK 0042

Uttar Pradesh Control of Supplies (Temporary Powers) Act, 1947 — Section 6
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High Courts30 Sept 1955Allowed

Debi Prasad and Others Vs Khelawan and Others

Allahabad High Court · AIR 1957 All 67 : (1956) 26 AWR 29

Civil Procedure Code, 1908 (CPC) — Order 20 Rule 3, Order 47 Rule 1, 141, 151Constitution of India, 1950 — Article 226Uttar Pradesh Land Reforms (Supplementary) Act, 1952 — Section 4
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