High Courts04 Nov 1955Allowed
Lala Sumer Chand and others Vs Himait Said and another
Allahabad High Court · (1955) 11 AHC CK 0052
Transfer of Property Act, 1882 — Section 101, 58
COURT ARCHIVE
Allahabad High Court judgments, 1955
385 judgments · page 4 of 20
High Courts04 Nov 1955Allowed
Jaipuria Brothers Ltd. Vs The Sales Tax Officer and Another
Allahabad High Court · (1956) 7 STC 64
Constitution of India, 1950 — Article 226
High Courts04 Nov 1955Allowed
New India Tennery, Kanpur Vs M.P. Nigam and Others
Allahabad High Court · AIR 1956 All 179 : (1956) 26 AWR 34 : (1956) 29 ITR 54
Constitution of India, 1950 — Article 226Income Tax Act, 1922 — Section 46, 46(2)
High Courts04 Nov 1955Allowed
In the goods of Ernest Raymond Yakchee, late of Gorakhpur
Allahabad High Court · AIR 1956 All 152
Court Fees Act, 1870 — Article 1, 19IEstate Duty Act, 1953 — Section 57Succession Act, 1925 — Section 276
High Courts04 Nov 1955
In Re: Rev. Dr. L. Raymond
Allahabad High Court · (1956) 26 AWR 12
Court Fees Act, 1870 — Section 19IEstate Duty Act, 1953 — Section 57(b)
High Courts04 Nov 1955Allowed
Devi Dayal and Others Vs The Sales Tax Officer and Others
Allahabad High Court · (1956) 7 STC 145
Constitution of India, 1950 — Article 226
High Courts04 Nov 1955Allowed
Pyarey Mohan and Others Vs State
Allahabad High Court · AIR 1956 All 358 : (1956) CriLJ 687
Evidence Act, 1872 — Section 114, 133Penal Code, 1860 (IPC) — Section 120B, 161, 21Prevention of Corruption Act, 1947 — Section 2, 5
High Courts04 Nov 1955Allowed
Jagannath Vs State
Allahabad High Court · (1956) 26 AWR 162
Criminal Procedure Code, 1898 (CrPC) — Section 239Penal Code, 1860 (IPC) — Section 342Criminal Procedure Code, 1898 (CrPC) — Section 239
High Courts03 Nov 1955Dismissed
Shambhu and Others Vs The State
Allahabad High Court · AIR 1956 All 633 : (1956) 26 AWR 514 : (1956) CriLJ 1179
Criminal Procedure Code, 1898 (CrPC) — Section 118, 123(3), 367, 367(6), 419Uttar Pradesh Criminal General Rules, 1957 — Rule 3
High Courts03 Nov 1955Allowed
Chote Lal Vs State and Others
Allahabad High Court · AIR 1956 All 153 : (1956) 1 LLJ 543
Constitution of India, 1950 — Article 311
High Courts03 Nov 1955
Sankatha Prasad Pande Vs State of Uttar Pradesh
Allahabad High Court · (1956) 26 AWR 110 : (1957) 1 LLJ 265
Police Act, 1861 — Section 29, 7
High Courts03 Nov 1955Allowed
Shri Duli Chand Kheria and Another Vs State of Uttar Pradesh and Others
Allahabad High Court · (1956) 7 STC 70
Constitution of India, 1950 — Article 226, 286
High Courts02 Nov 1955Dismissed
Smt. Champa Kuer Vs State
Allahabad High Court · (1956) 26 AWR 108
Uttar Pradesh Municipalities Act, 1916 — Section 178, 186
High Courts02 Nov 1955Dismissed
Basant Lal Vs Jagdish Narain
Allahabad High Court · (1956) 26 AWR 11
Uttar Pradesh Debt Redemption Act, 1940 — Section 17
High Courts21 Oct 1955Dismissed
District Co-operative Bank Ltd. Vs Rahat Husain and Others
Allahabad High Court · AIR 1956 All 112 : (1955) 25 AWR 706
High Courts21 Oct 1955Allowed
Kali Charan Garg Vs Post Master General, U.P., Lucknow and Another
Allahabad High Court · AIR 1956 All 87
Post Office Act, 1898 — Section 9(2)
High Courts20 Oct 1955Dismissed
Om Prakash Vs State
Allahabad High Court · AIR 1956 All 241 : (1956) CriLJ 452
Criminal Procedure Code, 1898 (CrPC) — Section 233, 423, 535, 537Penal Code, 1860 (IPC) — Section 149, 34
High Courts20 Oct 1955Allowed
Dr. Kanshi Ram Anand Vs The State of U.P. and Another
Allahabad High Court · AIR 1956 All 330
Civil Services (Classification, Control and Appeal) Rules — Rule 49, 55Constitution of India, 1950 — Article 311Uttar Pradesh Public Health Service Rules — Rule 11, 19, 20, 21
High Courts19 Oct 1955Dismissed
Pershadi Vs Kunwar Sen
Allahabad High Court · (1955) 10 AHC CK 0043
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 11
High Courts19 Oct 1955Allowed
Rama Shanker Srivastava Vs Divisional Supdt., Northern Railway, Allahabad
Allahabad High Court · AIR 1956 All 393 : (1955) 25 AWR 738
Constitution of India, 1950 — Article 311, 311(2)Government of India Act, 1935 — Section 240(3)