High Courts04 Jan 1955Dismissed
Chiranji Lal Vs The State of Uttar Pradesh and Others
Allahabad High Court · (1955) 25 AWR 334
Civil Procedure Code, 1908 (CPC) — Order 27 Rule 1
COURT ARCHIVE
Allahabad High Court judgments, 1955
385 judgments · page 20 of 20
High Courts04 Jan 1955Dismissed
Lala Moradhwaj Vs Lala Bhudar Das
Allahabad High Court · (1955) 25 AWR 163
Civil Procedure Code, 1908 (CPC) — Section 141
High Courts04 Jan 1955Allowed
Abinash Chandra Banerji and Others Vs Uttarapara Hitkari Sabha and Others
Allahabad High Court · (1955) 25 AWR 459
Official Trustees Act, 1913 — Section 10
High Courts04 Jan 1955Disposed Of
Moradhwaj Vs Bhudar Das
Allahabad High Court · AIR 1955 All 353
Arbitration Act, 1940 — Section 2, 21, 37, 41, 47Civil Procedure Code, 1908 (CPC) — Order 21 Rule 2, Order 23 Rule 3, 107, 141General Clauses Act, 1897 — Section 8
High Courts04 Jan 1955Dismissed
Mst. Janatun Nisan and Others Vs Mustafa Husain Khan and Another
Allahabad High Court · (1956) 26 AWR 788
Uttar Pradesh Zamindari Abolition and Land Reforms Act, 1950 — Section 152, 154Uttar Pradesh Zamindari Abolition and Land Reforms Act, 1950 — Section 152, 154Uttar Pradesh Zamindari Abolition and Land Reforms Act, 1950 — Section 152, 154