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COURT ARCHIVE

Allahabad High Court judgments, 1955

385 judgments · page 18 of 20

High Courts18 Feb 1955Dismissed

Ishrat Hussain Vs Deputy Custodian and Others

Allahabad High Court · AIR 1955 All 538 : (1955) 25 AWR 257

Administration of Evacuee Property Act, 1950 — Section 8(4), 9Constitution of India, 1950 — Article 226Uttar Pradesh Agricultural Tenants (Acquisition of Privileges) Act, 1949 — Section 3, 6
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High Courts15 Feb 1955Dismissed

The State Vs Ram Chandra

Allahabad High Court · AIR 1955 All 438 : (1955) CriLJ 1120

Criminal Procedure Code, 1898 (CrPC) — Section 54, 54(1), 54(9), 56
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High Courts10 Feb 1955Dismissed

Pershadi Vs The State

Allahabad High Court · AIR 1955 All 443 : (1955) CriLJ 1125

Criminal Procedure Code, 1898 (CrPC) — Section 342, 367, 423Evidence Act, 1872 — Section 101, 102, 103, 114, 25Penal Code, 1860 (IPC) — Section 300, 302, 411, 457
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High Courts10 Feb 1955Dismissed

State Vs Sm. Tugla

Allahabad High Court · AIR 1955 All 423 : (1955) CriLJ 1111

Criminal Procedure Code, 1898 (CrPC) — Section 145Penal Code, 1860 (IPC) — Section 188
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High Courts08 Feb 1955Dismissed

Gopi Vs State

Allahabad High Court · (1955) 25 AWR 266

Criminal Procedure Code, 1898 (CrPC) — Section 374Penal Code, 1860 (IPC) — Section 302
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