High Courts03 Feb 1955Allowed
Shri Badri Das Vs The District Magistrate and Others
Allahabad High Court · (1955) 25 AWR 272
COURT ARCHIVE
Allahabad High Court judgments, 1955
385 judgments · page 19 of 20
High Courts03 Feb 1955Partly Allowed
Dakhi Singh Vs The State
Allahabad High Court · AIR 1955 All 379 : (1955) CriLJ 905
Criminal Procedure Code, 1898 (CrPC) — Section 46Penal Code, 1860 (IPC) — Section 300, 302, 304, 342, 76
High Courts03 Feb 1955Allowed
Sri Ram Chandra Saksena Vs Sri Kailash Kishore Verma and Others
Allahabad High Court · (1955) 25 AWR 263
Uttar Pradesh (Temporary) Control of Rent and Eviction Act, 1947 — Section 7D
High Courts27 Jan 1955Dismissed
Hiralal Patni Vs Sri Kali Nath
Allahabad High Court · AIR 1955 All 569
Civil Procedure Code, 1908 (CPC) — Section 11Evidence Act, 1872 — Section 44Suits Valuation Act, 1887 — Section 11
High Courts27 Jan 1955Dismissed
Sunder Singh Vs The State
Allahabad High Court · AIR 1955 All 367 : (1955) CriLJ 671
Constitution of India, 1950 — Article 20(3)Evidence Act, 1872 — Section 114, 25, 26
High Courts24 Jan 1955
Basant Narain Pandey Vs Union of India (UOI) and Others
Allahabad High Court · (1955) 2 LLJ 754
Constitution of India, 1950 — Article 311
High Courts19 Jan 1955Dismissed
Allah Singh Vs Tara Singh and Another
Allahabad High Court · AIR 1955 All 706
Transfer of Property Act, 1882 — Section 68, 68(1)
High Courts19 Jan 1955
Pooran Mistry Vs State of U.P.
Allahabad High Court · AIR 1955 All 370 : (1955) CriLJ 901
Constitution of India, 1950 — Article 14
High Courts18 Jan 1955Allowed
Shri Vaishnav Das Vs The Collector of Allahabad and Others
Allahabad High Court · (1955) 25 AWR 336
Uttar Pradesh Excise Act, 1910 — Section 36
High Courts17 Jan 1955Dismissed
Jagat Behari Tandon Vs Sales Tax Officer, Etawah and Another
Allahabad High Court · AIR 1956 All 23 : (1955) 25 AWR 403
Uttar Pradesh Sales Tax Act, 1948 — Section 2, 3
High Courts12 Jan 1955Dismissed
L. Shri Chand Vs Hira Lal and Another
Allahabad High Court · AIR 1955 All 704
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 85
High Courts10 Jan 1955Dismissed
RAGHUNATH PRASAD Vs COMMISSIONER OF Income Tax, U. P. AND AJMER MERWARA, LUCKNOW.
Allahabad High Court · (1955) 28 ITR 45
Income Tax Act, 1961 — Section 24(1), 66(1)
High Courts07 Jan 1955Disposed Of
State and Kalu Ram Manni Lal Vs Lakshmi Kant
Allahabad High Court · (1955) 25 AWR 329
Criminal Procedure Code, 1898 (CrPC) — Section 307
High Courts07 Jan 1955Dismissed
Swami Shantanand Sarswati Vs Advocate-General, U.P., Allahabad and Others
Allahabad High Court · AIR 1955 All 372
Civil Procedure Code, 1908 (CPC) — Section 92Constitution of India, 1950 — Article 226
High Courts07 Jan 1955Dismissed
Shyam Sunder Lal Vs Lakshmi Narain Mathur
Allahabad High Court · (1955) 01 AHC CK 0011
Contract Act, 1872 — Section 23, 65Provincial Small Cause Courts Act, 1887 — Section 25Uttar Pradesh (Temporary) Control of Rent and Eviction Act, 1947 — Section 17, 4, 7, 7A
High Courts06 Jan 1955Allowed
Tak Chand Fillumal Vs Western India Match Co. Ltd.
Allahabad High Court · AIR 1955 All 404
Trade Marks Act, 1940 — Section 20, 20(2), 21(1), 73
High Courts06 Jan 1955Disposed Of
Ramrichpal Singh Vs Dayanand Sarup minor through Bhagwat Sarup
Allahabad High Court · AIR 1955 All 309 : (1955) 25 AWR 229
Civil Procedure Code, 1908 (CPC) — Section 10, 115
High Courts05 Jan 1955
Shyamlal Pragnarain Vs Commissioner of Income Tax, U.P., Lucknow
Allahabad High Court · AIR 1955 All 299 : (1955) 25 AWR 200 : (1955) 27 ITR 404
Excess Profits Tax Act, 1940 — Section 21Income Tax Act, 1922 — Section 10, 10(2), 48
High Courts05 Jan 1955
Kali Charan Vs State
Allahabad High Court · AIR 1955 All 462 : (1956) 26 AWR 45 : (1955) CriLJ 1146
Constitution of India, 1950 — Article 22(1)Criminal Procedure Code, 1898 (CrPC) — Section 167, 170, 173, 177, 179Penal Code, 1860 (IPC) — Section 420, 468, 471, 474
High Courts05 Jan 1955Dismissed
Haji Mohd. Sayeed and Others Vs Abdul Ghafoor and Others
Allahabad High Court · AIR 1955 All 688
Specific Relief Act, 1877 — Section 56