High Courts15 Oct 1954Allowed
Lala Jamuna Prasad and Others Vs Sarda Prasad and Others
Allahabad High Court · AIR 1955 All 186
Civil Procedure Code, 1908 (CPC) — Order 32 Rule 6Limitation Act, 1908 — Section 7
COURT ARCHIVE
Allahabad High Court judgments, 1954
319 judgments · page 4 of 16
High Courts13 Oct 1954Allowed
Abdul Hamid Vs Smt. Fatima Begum
Allahabad High Court · AIR 1955 All 36 : (1955) 25 AWR 194
Uttar Pradesh (Temporary) Control of Rent and Eviction Act, 1947 — Section 3
High Courts13 Oct 1954Allowed
Kunwar Man Singh and Another Vs Lal Dharam Moorat Singh and Another
Allahabad High Court · AIR 1955 All 261
Arbitration Act, 1940 — Section 47Civil Procedure Code, 1908 (CPC) — Order 23 Rule 3Oudh Estates Act, 1869 — Section 10, 13A, 14, 3, 8
High Courts12 Oct 1954Allowed
Net Ram and others Vs Jagbir Singh and 4 others and Mst. Tirbeni and 2 others
Allahabad High Court · (1954) 24 AWR 609
Encumbered Estates Act, 1934 — Section 35, 47
High Courts12 Oct 1954Dismissed
Nawabzada Mohd. Liaqat al1 khan, (Since deceased) and after his death Vilayat Ali Khan and others and the Custodian Evacuee Properties, U.P. Vs Haji Abdul Ghani, Abdul Hamid and Ram Gopal
Allahabad High Court · (1954) 24 AWR 613
Contract Act, 1872 — Section 65
High Courts12 Oct 1954Allowed
Shakoor and Another Vs State
Allahabad High Court · (1955) 25 AWR 55
Penal Code, 1860 (IPC) — Section 396Penal Code, 1860 (IPC) — Section 396Penal Code, 1860 (IPC) — Section 396
High Courts12 Oct 1954Allowed
Kalap Nath Singh and Another Vs Shyama Nand and Others
Allahabad High Court · AIR 1955 All 159 : (1955) 25 AWR 66
Civil Procedure Code, 1908 (CPC) — Order 33 Rule 7, 149, 152
High Courts12 Oct 1954
Firm Kamta Prasad Jagannath Prasad Vs Gulzari Lal and Another
Allahabad High Court · AIR 1955 All 41
Government of India Act, 1935 — Section 107(2)Limitation Act, 1908 — Article 85, 10, 12, 14, 16Uttar Pradesh Temporary Postponement of Execution of Decrees Act, 1937 — Section 5
High Courts12 Oct 1954Partly Allowed
Mt. Phool Kuer Vs Manohar Mal and Another
Allahabad High Court · AIR 1955 All 223 : (1954) 24 AWR 619
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 1, 100, 47
High Courts12 Oct 1954Dismissed
Mata Bhikh and Another Vs Baij Nath
Allahabad High Court · AIR 1955 All 249 : (1955) 25 AWR 155 : (1955) CriLJ 696
Constitution of India, 1950 — Article 227Uttar Pradesh Panchayat Raj Act, 1947 — Section 49, 55
High Courts12 Oct 1954Disposed Of
Murari Lal Solan Vs State and Others
Allahabad High Court · AIR 1955 All 48
Constitution of India, 1950 — Article 245Uttar Pradesh (Temporary) Accommodation Requisition Act, 1947 — Section 1(5)
High Courts12 Oct 1954Disposed Of
Ram Kishore Jaiswal Vs B. Kavindra Narain and Others
Allahabad High Court · AIR 1955 All 59 : (1955) 25 AWR 50
Evidence Act, 1872 — Section 42
High Courts12 Oct 1954Partly Allowed
Suraj Prasad Vs Jagarnath Pd. and Others
Allahabad High Court · AIR 1955 All 319 : (1954) 24 AWR 617
High Courts12 Oct 1954Dismissed
Bhagirathi and Others Vs The State
Allahabad High Court · AIR 1955 All 113 : (1955) 25 AWR 70
Constitution of India, 1950 — Article 226, 227Criminal Procedure Code, 1898 (CrPC) — Section 367, 367(2)Uttar Pradesh Panchayat Raj Act, 1947 — Section 49, 77A, 83
High Courts12 Oct 1954Dismissed
Ram Pal and others Vs The State
Allahabad High Court · (1954) 24 AWR 627
Penal Code, 1860 (IPC) — Section 395
High Courts11 Oct 1954Allowed
Purshottam Singh and Others Vs The State
Allahabad High Court · (1962) CriLJ 248
Penal Code, 1860 (IPC) — Section 149, 302Penal Code, 1860 (IPC) — Section 149, 302Penal Code, 1860 (IPC) — Section 149, 302
High Courts11 Oct 1954Allowed
Thakur Dan Singh Bisht Vs State of U.P
Allahabad High Court · (1954) 10 AHC CK 0018
Constitution of India, 1950 — Article 299(1), 30(2), 75(3)Government of India Act, 1935 — Section 299(1)
High Courts11 Oct 1954Disposed Of
Mst. Suraj Dei Vs Mst. Gulab Dei
Allahabad High Court · AIR 1955 All 49
Civil Procedure Code, 1908 (CPC) — Section 47Limitation Act, 1908 — Article 182(5)
High Courts01 Oct 1954Dismissed
State Vs Ram Autar Chaudhry and Others
Allahabad High Court · AIR 1955 All 138 : (1955) CriLJ 394
Criminal Procedure Code, 1898 (CrPC) — Section 154, 164, 342, 367, 423Evidence Act, 1872 — Section 133, 9
High Courts01 Oct 1954Dismissed
State Vs Nihar Ranjan Guha
Allahabad High Court · AIR 1955 All 608 : (1955) CriLJ 1439
Penal Code, 1860 (IPC) — Section 193