High Courts01 Dec 1954Allowed
Jai Karan and Others Vs State
Allahabad High Court · (1955) 25 AWR 91
Penal Code, 1860 (IPC) — Section 201, 302Penal Code, 1860 (IPC) — Section 201, 302Penal Code, 1860 (IPC) — Section 201, 302
COURT ARCHIVE
Allahabad High Court judgments, 1954
319 judgments · page 2 of 16
High Courts26 Nov 1954Allowed
The State Vs Krishna Murari
Allahabad High Court · AIR 1955 All 397 : (1955) CriLJ 1025
Government of India Act, 1935 — Section 59, 59(1)Penal Code, 1860 (IPC) — Section 40, 79Uttar Pradesh Control of Supplies (Temporary Powers) Act, 1947 — Section 1(4)
High Courts25 Nov 1954Allowed
Ch. Harpal Singh and Others Vs Lala Hira Lal
Allahabad High Court · AIR 1955 All 402
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 37, Order 21 Rule 40, 51
High Courts25 Nov 1954Allowed
Baba Pawan Das and Another Vs Uttar Pradesh Government
Allahabad High Court · AIR 1955 All 415 : (1955) 25 AWR 173
Civil Procedure Code, 1908 (CPC) — Order 33 Rule 5
High Courts24 Nov 1954Dismissed
Sri Niwas Vs Election Tribunal at Lucknow and Others
Allahabad High Court · AIR 1955 All 251
Civil Procedure Code, 1908 (CPC) — Order 11 Rule 12, Order 11 Rule 14, 151Constitution of India, 1950 — Article 226
High Courts24 Nov 1954Allowed
Salik Ram Upadhia Vs B. Jai Gopal Singh
Allahabad High Court · AIR 1955 All 350
Civil Procedure Code, 1908 (CPC) — Section 52, 53Contract Act, 1872 — Section 38
High Courts23 Nov 1954
SADI RAM GANGA PRASAD Vs COMMISSIONER OF Income Tax, U. P.
Allahabad High Court · (1955) 28 ITR 316
Income Tax Act, 1961 — Section 66(I)Income Tax Act, 1961 — Section 66(I)Income Tax Act, 1961 — Section 66(I)
High Courts23 Nov 1954Dismissed
Central Distillery and Chemical Works Ltd., Meerut Vs Commr. of Income Tax, U.P., C.P. and Lucknow
Allahabad High Court · AIR 1955 All 167 : (1955) 27 ITR 100
Income Tax Act, 1922 — Section 10(2)
High Courts22 Nov 1954
J. K. CHARITABLE TRUST Vs COMMISSIONER OF Income Tax, U. P.
Allahabad High Court · (1955) 28 ITR 110
Income Tax Act, 1961 — Section 66(1)Income Tax Act, 1961 — Section 66(1)Income Tax Act, 1961 — Section 66(1)
High Courts22 Nov 1954Allowed
Shital Prasad and Others Vs Deputy Accountant General (S.R.) Accountant General Office, Allahabad and Others
Allahabad High Court · AIR 1955 All 623
Government Servants Conduct Rules, 1973 — Rule 23
High Courts22 Nov 1954Dismissed
Mahadeo Prasad Vs Sheo Dass
Allahabad High Court · AIR 1955 All 352 : (1955) 25 AWR 174
Provincial Insolvency Act, 1920 — Section 9, 9(1)
High Courts22 Nov 1954Disposed Of
Jethmal Parasram Vs Commr. of Income Tax, Delhi, East Punjab and Ajmer-Merwara
Allahabad High Court · AIR 1955 All 176
Income Tax Act, 1922 — Section 4(1), 42, 42(3)
High Courts19 Nov 1954Dismissed
Devi Prasad Vs Chairman of the Court of Election Tribunal, Gorakhpur and Another
Allahabad High Court · AIR 1956 All 19
Civil Procedure Code, 1908 (CPC) — Order 6 Rule 15Representation of the People Act, 1951 — Section 83, 83(1), 83(2), 85, 86
High Courts19 Nov 1954Dismissed
Ram Prasad Vs Banwari and Others
Allahabad High Court · AIR 1956 All 12 : (1956) CriLJ 3
Criminal Procedure Code, 1898 (CrPC) — Section 145, 145(1), 145(5), 344
High Courts18 Nov 1954
RAJA BALDEO DAS BIRLA Vs COMMISSIONER OF Income Tax, U. P., LUCKNOW.
Allahabad High Court · (1955) 27 ITR 467
Income Tax Act, 1961 — Section 66(2)Income Tax Act, 1961 — Section 66(2)Income Tax Act, 1961 — Section 66(2)
High Courts17 Nov 1954
MOHD. HANEEF Vs COMMISSIONER OF Income Tax.
Allahabad High Court · (1955) 27 ITR 447
Income Tax Act, 1961 — Section 66(2)Income Tax Act, 1961 — Section 66(2)Income Tax Act, 1961 — Section 66(2)
High Courts16 Nov 1954Dismissed
F.S. Abdulqayum Vs Manindra Land and Building Corpn. Ltd. and Another
Allahabad High Court · AIR 1955 All 192
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 10, 100, 101Companies Act, 1913 — Section 10, 11(4), 11(6)
High Courts16 Nov 1954
Sheo Kumar and Others Vs Gyan Nath Raina and Others
Allahabad High Court · AIR 1955 All 408
Contract Act, 1872 — Section 65, 73
High Courts15 Nov 1954Dismissed
Sundar Singh and Others Vs The State
Allahabad High Court · AIR 1955 All 232 : (1955) 25 AWR 316 : (1955) CriLJ 898
Penal Code, 1860 (IPC) — Section 146, 147, 149, 323, 71
High Courts11 Nov 1954
Rahmat Ali Fatehullah Vs Calcutta National Bank Ltd.
Allahabad High Court · AIR 1955 All 169 : (1955) 25 AWR 137 : (1955) 25 CompCas 112
Civil Procedure Code, 1908 (CPC) — Section 47Companies Act, 1913 — Section 171