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Allahabad High Court judgments, 1925

494 judgments · page 22 of 25

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High Courts11 Feb 1925Allowed

Manni Lal Vs Radhey Gopalji and Another

Allahabad High Court · (1925) 02 AHC CK 0030

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High Courts11 Feb 1925

Mulay Vs Balgobind and Another

Allahabad High Court · (1925) 02 AHC CK 0009

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High Courts10 Feb 1925Allowed

Mahadeo Prasad Vs Basant Lal and Others

Allahabad High Court · (1925) 02 AHC CK 0043

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High Courts06 Feb 1925Disposed Of

Sundar Bibi Vs Lal Rajendra Narain Singh

Allahabad High Court · AIR 1925 All 389

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High Courts06 Feb 1925

Rudra Pratab Singh and Others Vs Sarda Mahesh Prasad Singh

Allahabad High Court · AIR 1925 All 588 : 87 Ind. Cas. 322

Civil Procedure Code, 1882 — Section 244Civil Procedure Code, 1908 (CPC) — Order 20 Rule 12, 47
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High Courts05 Feb 1925Dismissed

Ram Kishen and others Vs Baldeo Koeri and others

Allahabad High Court · (1925) 02 AHC CK 0047

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High Courts05 Feb 1925Disposed Of

Jai Singh Vs Chiranji Lal

Allahabad High Court · AIR 1925 All 703 : 87 Ind. Cas. 641

Civil Procedure Code, 1908 (CPC) — Section 47
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High Courts05 Feb 1925Dismissed

Ram Kishen and Others Vs Baldeo Koeri and Others

Allahabad High Court · (1925) 02 AHC CK 0027

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High Courts05 Feb 1925Dismissed

Ramrup Pande and Others Vs Sarju Pande and Others

Allahabad High Court · AIR 1925 All 786 : 87 Ind. Cas. 668

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High Courts04 Feb 1925Allowed

Mahomed Hashim and Another Vs Radha Kishun

Allahabad High Court · (1925) 02 AHC CK 0021

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High Courts04 Feb 1925Dismissed

Sahu Raghunath Singh and Others Vs Mahabir Prasad

Allahabad High Court · AIR 1925 All 439 : 87 Ind. Cas. 558

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High Courts04 Feb 1925

Manohar Vs Mangal Das

Allahabad High Court · AIR 1925 All 800 : 87 Ind. Cas. 351

Civil Procedure Code, 1908 (CPC) — Section 115
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High Courts03 Feb 1925Disposed Of

Panchaiti Akhara Vs Beni Bahadur Singh

Allahabad High Court · (1925) 02 AHC CK 0042

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High Courts03 Feb 1925Allowed

Ram Sarup Chaube Vs Ram Dular Pande

Allahabad High Court · AIR 1925 All 736 : 87 Ind. Cas. 439

Transfer of Property Act, 1882 — Section 58
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High Courts02 Feb 1925Allowed

Ganga Jee Vs Sat Narain Lal and Others

Allahabad High Court · (1925) 02 AHC CK 0036

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High Courts02 Feb 1925Allowed

Surja Vs Joti Prasad

Allahabad High Court · AIR 1925 All 681 : 87 Ind. Cas. 445

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High Courts02 Feb 1925Disposed Of

Jagat Narain Dube Vs Nageshwar Prasad Tiwari and Others

Allahabad High Court · AIR 1925 All 663

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High Courts01 Feb 1925Dismissed

Din Dayal Vs Emperor

Allahabad High Court · AIR 1925 All 443 : 87 Ind. Cas. 517

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High Courts30 Jan 1925Dismissed

Abdul Wahid Vs Hatim Ali and Others

Allahabad High Court · AIR 1925 All 554

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High Courts28 Jan 1925Disposed Of

Sarju Prasad Rout Vs Mangal Singh

Allahabad High Court · AIR 1925 All 339 : 87 Ind. Cas. 294

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