High Courts20 Feb 1925Disposed Of
Lalla Babu and Another Vs Lal Bahadur
Allahabad High Court · AIR 1925 All 565 : 87 Ind. Cas. 569
COURT ARCHIVE
Allahabad High Court judgments, 1925
494 judgments · page 21 of 25
High Courts20 Feb 1925
Thakur Prasad and Others Vs Gulab Kunwar and Others
Allahabad High Court · (1925) 02 AHC CK 0016
High Courts20 Feb 1925
Babu Ram Vs Banke Behari Lal
Allahabad High Court · 87 Ind. Cas. 211
Civil Procedure Code, 1908 (CPC) — Section 105
High Courts19 Feb 1925Dismissed
Bansidhar Vs Dulhatia and Others
Allahabad High Court · (1925) 02 AHC CK 0032
High Courts19 Feb 1925Dismissed
Shiam Lal and Others Vs Mool Chand
Allahabad High Court · AIR 1925 All 672 : 87 Ind. Cas. 177
Limitation Act, 1963 — Section 7
High Courts18 Feb 1925
Ram Charan Sahu Vs Salik Ram Sahu
Allahabad High Court · AIR 1925 All 662
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 16
High Courts17 Feb 1925Dismissed
Kanhai Vs Amrit
Allahabad High Court · AIR 1925 All 499 : 87 Ind. Cas. 162
High Courts16 Feb 1925Disposed Of
Mt. Kaniz Fatma Vs Imamuddin
Allahabad High Court · (1925) 02 AHC CK 0045
High Courts16 Feb 1925Dismissed
G.I.P. Railway Vs Firm Radhey Mal Manni Lal
Allahabad High Court · AIR 1925 All 656
High Courts16 Feb 1925Dismissed
Rajai Singh and Others Vs Randhir Singh and Others
Allahabad High Court · AIR 1925 All 643 : 87 Ind. Cas. 30
High Courts16 Feb 1925Dismissed
Durga Prasad-Badri Prasad Vs The Bombay Baroda and Central India Railway
Allahabad High Court · (1925) 02 AHC CK 0026
High Courts16 Feb 1925Disposed Of
In Re: Begg Sutherland and Co.
Allahabad High Court · AIR 1925 All 535
High Courts15 Feb 1925
Hazari Lal and Others Vs Ram Lal and Others
Allahabad High Court · AIR 1925 All 813
High Courts13 Feb 1925Dismissed
Jodha Singh Vs Padey Gokaran Das
Allahabad High Court · AIR 1925 All 622 : 87 Ind. Cas. 225
Civil Procedure Code, 1908 (CPC) — Order 34 Rule 5, 151Limitation Act, 1963 — Section 5
High Courts12 Feb 1925Dismissed
Kamoda Singh Vs Ramchand and Others
Allahabad High Court · (1925) 02 AHC CK 0037
High Courts12 Feb 1925Dismissed
(Syed) Oon Mohamed Vs Mt. Bint Zohra and Another
Allahabad High Court · AIR 1925 All 645 : 87 Ind. Cas. 414
Agra Pre-emption Act, 1922 — Section 14, 15
High Courts12 Feb 1925
Anantoo and Another Vs Ramrup Tiwari and Others
Allahabad High Court · AIR 1925 All 692
Limitation Act, 1963 — Section 5, 8
High Courts12 Feb 1925
Anantoo and Another Vs Ram Rup Tiwari and Others
Allahabad High Court · 87 Ind. Cas. 315
Limitation Act, 1963 — Section 6, 8