High Courts15 Jan 1925Dismissed
Bhimmi Vs Pershadi
Allahabad High Court · AIR 1925 All 392 : 87 Ind. Cas. 419
COURT ARCHIVE
Allahabad High Court judgments, 1925
494 judgments · page 24 of 25
High Courts15 Jan 1925
Parsiddhan Rai and Another Vs Dhaneshar Rai
Allahabad High Court · AIR 1925 All 818
High Courts14 Jan 1925Dismissed
Muhammad Abdul Majid Vs Ala Bux alias Allan
Allahabad High Court · AIR 1925 All 376
High Courts14 Jan 1925Dismissed
Jagmohan Agrahri and Another Vs Prag Ahir and Others
Allahabad High Court · AIR 1925 All 618 : 87 Ind. Cas. 27
High Courts14 Jan 1925
Wazir Vs Sarju Bhar and Others
Allahabad High Court · AIR 1928 All 417 : 113 Ind. Cas. 828
Penal Code, 1860 (IPC) — Section 304
High Courts09 Jan 1925Allowed
Rajrup Kunwar Vs Gopi and Others
Allahabad High Court · AIR 1925 All 261
High Courts09 Jan 1925Dismissed
Umar Daraz and Another Vs Sri Ram Das
Allahabad High Court · AIR 1925 All 355 : 87 Ind. Cas. 55
High Courts09 Jan 1925Dismissed
Makhan Lal Vs Sohan Lal and Others
Allahabad High Court · AIR 1925 All 331 : 87 Ind. Cas. 665
High Courts09 Jan 1925
Musammat Raj Rup Kunwar Vs Gopi and Others
Allahabad High Court · 87 Ind. Cas. 44
Transfer of Property Act, 1882 — Section 51
High Courts08 Jan 1925Dismissed
Nathu and Another Vs Lala Ram Sarup and Others
Allahabad High Court · 87 Ind. Cas. 700
High Courts08 Jan 1925Disposed Of
Kunwar Nihal Singh Vs Chanda Kunwar and Another
Allahabad High Court · AIR 1925 All 358
High Courts08 Jan 1925Disposed Of
Muzaffar Husain and Another Vs Muhammad Yaqub
Allahabad High Court · AIR 1925 All 289
High Courts08 Jan 1925Allowed
Brij Raj and Others Vs Ram Sarup and Others
Allahabad High Court · AIR 1926 All 36 : (1926) ILR (All) 44 : 90 Ind. Cas. 749
High Courts08 Jan 1925Dismissed
Nathu and Another Vs Ram Sarup and Others
Allahabad High Court · (1925) 01 AHC CK 0042
High Courts08 Jan 1925Allowed
Gajadhar Singh Vs Hari Singh and Others
Allahabad High Court · (1925) 01 AHC CK 0029
High Courts08 Jan 1925Allowed
Shankar Sahi and Others Vs Baichu Ram and Others
Allahabad High Court · (1925) 01 AHC CK 0028
High Courts08 Jan 1925
Samir Khan and Others Vs Basi Ram and Others
Allahabad High Court · AIR 1925 All 821 : 87 Ind. Cas. 659
Provincial Small Cause Courts Act, 1887 — Section 15