COURT ARCHIVE
Allahabad High Court judgments, 1887
103 judgments · page 3 of 6
High Courts21 May 1887
Bakhtawar Singh Vs Sant Lal and Another
Allahabad High Court · (1887) ILR (All) 617
High Courts20 May 1887Disposed Of
Sabir Ali and Others Vs Yad Ram and Others
Allahabad High Court · (1887) ILR (All) 660
High Courts20 May 1887Dismissed
Husaini Bgum Vs The Collector of Muzaffarnagar and Others
Allahabad High Court · (1887) ILR (All) 655
High Courts16 May 1887Dismissed
Queen-Empress Vs Bisheshar and Others
Allahabad High Court · (1887) ILR (All) 645
High Courts11 May 1887Disposed Of
Lal Singh and Others Vs Ghansham Singh
Allahabad High Court · (1887) ILR (All) 625
High Courts06 May 1887Dismissed
Kewal Singh and Others Vs Ram Sahai and Another
Allahabad High Court · (1887) ILR (All) 672
High Courts05 May 1887Disposed Of
Muhammad Mashuk Ali Khan and Others Vs Khuda Baksh
Allahabad High Court · (1887) ILR (All) 622
High Courts30 Apr 1887
Queen-Empress Vs Nand Ram and Others
Allahabad High Court · (1887) ILR (All) 609
High Courts29 Apr 1887Dismissed
The Rajah of Tomkuhi Vs Braidwood and Others
Allahabad High Court · (1887) ILR (All) 505
High Courts26 Apr 1887Dismissed
Mulmantri and Another Vs Ashfak Ahmad and Others
Allahabad High Court · (1887) ILR (All) 605
High Courts25 Apr 1887Allowed
Queen-Empress Vs Kirpal Singh and Others
Allahabad High Court · (1887) ILR (All) 523
High Courts16 Apr 1887Allowed
Sherjit and Others Vs Paras Ram and Others
Allahabad High Court · (1887) ILR (All) 661
High Courts15 Apr 1887Dismissed
Gokaran Prasad Vs Balwant Singh
Allahabad High Court · (1887) ILR (All) 519
High Courts07 Apr 1887Dismissed
Hulas Rai and Another Vs Pirthi Singh and Another
Allahabad High Court · (1887) ILR (All) 500