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Allahabad High Court judgments, 1887

103 judgments · page 2 of 6

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High Courts10 Aug 1887Dismissed

Ram Saran and Another Vs Persidhar Rai and Others

Allahabad High Court · (1888) ILR (All) 51

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High Courts06 Aug 1887Dismissed

Jiwa Ram Singh Vs Bhola and Another

Allahabad High Court · (1888) ILR (All) 49

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High Courts05 Aug 1887Dismissed

Ganesh Singh Vs Sujhari Kuar

Allahabad High Court · (1888) ILR (All) 47

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High Courts05 Aug 1887Allowed

Queen-Empress Vs Riding and Others

Allahabad High Court · (1887) ILR (All) 720

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High Courts21 Jul 1887Dismissed

Lachman Das Vs Chater and Another

Allahabad High Court · (1888) ILR (All) 29

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High Courts18 Jul 1887Dismissed

Queen-Empress Vs Deokinandan

Allahabad High Court · (1888) ILR (All) 39

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High Courts16 Jul 1887Disposed Of

The Delhi and London Bank Vs The Uncovenanted Service Bank, Bareilly

Allahabad High Court · (1888) ILR (All) 35

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High Courts15 Jul 1887Dismissed

Rai Bal Krishan Vs Rajeswari Kuar and Another

Allahabad High Court · (1887) ILR (All) 713

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High Courts14 Jul 1887Disposed Of

Madho Lal and Another Vs Katwari

Allahabad High Court · (1888) ILR (All) 130

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High Courts12 Jul 1887Dismissed

Muhammad Abdul Hai and Another Vs Sheo Bishal Rai

Allahabad High Court · (1888) ILR (All) 28

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High Courts09 Jul 1887Disposed Of

Kalka Prasad Vs Chandan Singh and Others

Allahabad High Court · (1888) ILR (All) 20

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High Courts05 Jul 1887Dismissed

Matuk Dhari Singh Vs Ali Naqi and Others

Allahabad High Court · (1888) ILR (All) 15

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High Courts27 Jun 1887Disposed Of

Shitab Dei and Others Vs Ajudhia Prasad and Others

Allahabad High Court · (1888) ILR (All) 13

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High Courts22 Jun 1887Disposed Of

Queen-Empress Vs Zakiuddin and Another

Allahabad High Court · (1888) ILR (All) 44

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High Courts20 Jun 1887Disposed Of

Naurang Singh and Others Vs Sadapal Singh

Allahabad High Court · (1888) ILR (All) 8

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High Courts13 Jun 1887Dismissed

Kanhai and Another Vs Ijrail

Allahabad High Court · (1888) ILR (All) 5

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High Courts10 Jun 1887

Queen-Empress Vs Gobardhan

Allahabad High Court · (1887) ILR (All) 528

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High Courts10 Jun 1887

Banwari Das Vs Muhammad Mashiat and Others

Allahabad High Court · (1887) ILR (All) 690

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High Courts03 Jun 1887

Sarju Prasad Vs Bir Bhaddar Sewak Pande

Allahabad High Court · (1887) ILR (All) 681

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High Courts01 Jun 1887Dismissed

Behari Lal and Others Vs Ganpat Rai and Another

Allahabad High Court · (1888) ILR (All) 1

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