COURT ARCHIVE
Allahabad High Court judgments, 1887
103 judgments · page 5 of 6
High Courts07 Feb 1887Disposed Of
Queen-Empress Vs McCarthy
Allahabad High Court · (1887) ILR (All) 420
High Courts05 Feb 1887Dismissed
Ram Bakhsh Vs Durjan and Others
Allahabad High Court · (1887) ILR (All) 392
High Courts03 Feb 1887Dismissed
Amir Singh and Others Vs Naimati Prasad
Allahabad High Court · (1887) ILR (All) 388
High Courts02 Feb 1887Allowed
Gheran Vs Kunj Behari and Others
Allahabad High Court · (1887) ILR (All) 413
High Courts31 Jan 1887Allowed
The Official Liquidator of the Cotton Ginning Company, Limited, Cawnpore Vs Ram Das Chakarbati
Allahabad High Court · (1887) ILR (All) 366
High Courts28 Jan 1887Dismissed
Saiyyid Altaf Ali Vs Wazir Jan
Allahabad High Court · (1887) ILR (All) 357
High Courts21 Jan 1887Allowed
Lachman Das Vs Parshotam Lal and Another
Allahabad High Court · (1887) ILR (All) 252
High Courts17 Jan 1887Disposed Of
Balbhadar Prasad Vs The Maharajah of Betia
Allahabad High Court · (1887) ILR (All) 351
High Courts12 Jan 1887Disposed Of
Queen-Empress Vs Shere Singh
Allahabad High Court · (1887) ILR (All) 362
High Courts12 Jan 1887Dismissed
Shiam Sundar Vs Amanant Begam
Allahabad High Court · (1887) ILR (All) 234
High Courts11 Jan 1887Disposed Of
Paras Ram Vs Karam Singh and Others
Allahabad High Court · (1887) ILR (All) 232
High Courts11 Jan 1887Dismissed
Mohibullah Vs Imami and Others
Allahabad High Court · (1887) ILR (All) 229
High Courts11 Jan 1887
Naurangi Kunwar Vs Raghubansi Kunwar
Allahabad High Court · (1887) ILR (All) 231
High Courts10 Jan 1887Allowed
Kashi Ram Vs Madho Singh and Others
Allahabad High Court · (1887) ILR (All) 228