High Courts03 May 1877Disposed Of
Hurst Vs The Mussoorie Bank
Allahabad High Court · (1875) ILR (All) 762
COURT ARCHIVE
Allahabad High Court judgments
1,06,919 judgments · page 5,342 of 5,346
High Courts02 May 1877Allowed
Basant Ram Vs Kolahal and Others
Allahabad High Court · (1875) ILR (All) 392
High Courts23 Apr 1877Dismissed
The Empress of India Vs Rameshar Rai
Allahabad High Court · (1875) ILR (All) 379
High Courts20 Apr 1877Dismissed
Sri Ram Mitter Vs Agra Saving Bank Limited
Allahabad High Court · (1875) ILR (All) 388
High Courts19 Apr 1877Dismissed
Sarfraz Ali and Others Vs Daia Chand and Others
Allahabad High Court · (1875) ILR (All) 425
High Courts12 Apr 1877Disposed Of
Badri Prasad Vs Muhammad Yusuf and Another
Allahabad High Court · (1875) ILR (All) 381
High Courts24 Mar 1877Dismissed
Ramanand Vs The Bank of Bengal
Allahabad High Court · (1875) ILR (All) 377
High Courts20 Mar 1877Allowed
Akbar Khan and Others Vs Sheoratan and Others
Allahabad High Court · (1875) ILR (All) 373
High Courts14 Mar 1877Disposed Off
Musammat Jagesri Kuar Vs Ram Nath Bhagat and Another
Allahabad High Court · (1875) ILR (All) 371
High Courts14 Mar 1877Dismissed
Binda Prasad and Others Vs Ahmad Ali and Another
Allahabad High Court · (1875) ILR (All) 368
High Courts19 Feb 1877Allowed
Ablakh Rai and Others Vs Udit Narain Rai and Another
Allahabad High Court · (1875) ILR (All) 353
High Courts14 Feb 1877Dismissed
Racha Rai and Another Vs Abdul Rahim
Allahabad High Court · (1875) ILR (All) 363
High Courts10 Feb 1877Dismissed
Bisheshur Singh Vs Musammat Sugundhi
Allahabad High Court · (1875) ILR (All) 366
High Courts02 Feb 1877Disposed Of
Chunia and Another Vs Ram Dial and Another
Allahabad High Court · (1875) ILR (All) 360
High Courts31 Jan 1877Dismissed
Stowell, Manager Uncovenanted Service Bank Limited Vs Billings
Allahabad High Court · (1875) ILR (All) 350
High Courts30 Jan 1877Dismissed
Musammat Bhawani Kuar and Others Vs Gulab Rai and Others
Allahabad High Court · (1875) ILR (All) 348
High Courts15 Jan 1877Dismissed
Raja Barda Kant Rai Vs Bhagwan Das and Others
Allahabad High Court · (1875) ILR (All) 344