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Allahabad High Court judgments

1,06,919 judgments · page 5,340 of 5,346

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High Courts18 Dec 1877Dismissed

Hasan Ali and Another Vs Mehdi Husain and Others

Allahabad High Court · (1875) ILR (All) 533

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High Courts15 Dec 1877Disposed Of

Muthra Vs Jawahir and Others

Allahabad High Court · (1875) ILR (All) 527

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High Courts15 Dec 1877Disposed Of

Empress of India Vs Kampta Prasad

Allahabad High Court · (1875) ILR (All) 530

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High Courts07 Dec 1877

Husain Bakhsh Vs A.D. Madge

Allahabad High Court · (1875) ILR (All) 525

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High Courts06 Dec 1877

Parmeshar Das and Another Vs Sahib Zadah and Others

Allahabad High Court · (1875) ILR (All) 524

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High Courts03 Dec 1877

Altaf Ali Vs Lalji Mal and Another

Allahabad High Court · (1875) ILR (All) 518

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High Courts03 Dec 1877

Inam Begam Vs Abadi Begam

Allahabad High Court · (1875) ILR (All) 521

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High Courts22 Nov 1877Dismissed

Lachman Bibi and Another Vs Patni Ram and Another

Allahabad High Court · (1875) ILR (All) 510

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High Courts22 Nov 1877

Imam Ali and Others Vs Dasaundhi Ram

Allahabad High Court · (1875) ILR (All) 508

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High Courts21 Nov 1877Dismissed

Taufik-un-Nissa Vs Ghulam Kambar

Allahabad High Court · (1875) ILR (All) 506

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High Courts19 Nov 1877

Prag Das Vs Hari Kishn and Another

Allahabad High Court · (1875) ILR (All) 503

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High Courts14 Nov 1877Allowed

Ajnasi Kuar Vs Suraj Prasad

Allahabad High Court · (1875) ILR (All) 501

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High Courts14 Nov 1877Dismissed

Dirgaj Singh and Others Vs Debi Singh and Another

Allahabad High Court · (1875) ILR (All) 499

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High Courts09 Nov 1877Allowed

Empress of India Vs Abul Hasan

Allahabad High Court · (1875) ILR (All) 497

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High Courts27 Aug 1877

Sugra Bibi Vs Masuma Bibi

Allahabad High Court · (1880) ILR (All) 573

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High Courts22 Aug 1877Disposed Of

Empress of India Vs Kashmiri Lal

Allahabad High Court · (1875) ILR (All) 625

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High Courts14 Aug 1877Dismissed

Mazhar Husain Vs Eidan

Allahabad High Court · (1875) ILR (All) 483

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High Courts14 Aug 1877

Bhikhan Khan and Another Vs Ratan Kuar

Allahabad High Court · (1875) ILR (All) 512

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High Courts13 Aug 1877

Man Kuar Vs Jasodha Kuar

Allahabad High Court · (1875) ILR (All) 478

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High Courts10 Aug 1877Allowed

Gauri Shankar Vs Manohar Lal

Allahabad High Court · (1875) ILR (All) 476

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