High Courts03 Jun 1885Allowed
Queen-Empress Vs Dan Sahai
Allahabad High Court · (1885) ILR (All) 862
Criminal Procedure Code, 1898 (CrPC) — Section 288
COURT ARCHIVE
Allahabad High Court judgments
1,00,445 judgments · page 4,996 of 5,023
High Courts01 Jun 1885
Gurdial Mal Vs Jauhri Mal and Others
Allahabad High Court · (1885) ILR (All) 820
High Courts16 May 1885
The Collector of Farakhabad Vs Imdad Ali Khan
Allahabad High Court · (1885) ILR (All) 817
High Courts15 May 1885Dismissed
Damodar Das Vs Wilayet Husain
Allahabad High Court · (1885) ILR (All) 763
High Courts14 May 1885
Nirhai Bibi and Others Vs Muhammad Malik Khan
Allahabad High Court · (1885) ILR (All) 761
High Courts12 May 1885
Queen-Epress Vs Ram Sarup and Others
Allahabad High Court · (1885) ILR (All) 757
High Courts09 May 1885Dismissed
Kolai Ram and Another Vs Pali Ram and Others
Allahabad High Court · (1885) ILR (All) 755
High Courts09 May 1885Dismissed
Raynor Vs The Mussoorie Bank Limited.
Allahabad High Court · (1885) ILR (All) 681
High Courts06 May 1885Allowed
Radha Prasad Singh Vs Bhajan Rai and Others
Allahabad High Court · (1885) ILR (All) 677
High Courts23 Apr 1885Dismissed
Queen-Empress Vs Durga Charan
Allahabad High Court · (1885) ILR (All) 672
High Courts18 Apr 1885Disposed Of
Chattarpal Singh Vs Raja Ram
Allahabad High Court · (1885) ILR (All) 661
High Courts16 Apr 1885Disposed Of
Kashi Prasad and Another Vs Miller
Allahabad High Court · (1885) ILR (All) 752
High Courts01 Apr 1885Dismissed
Raghunandan Prasad Vs Ram Prasad and Others
Allahabad High Court · (1885) ILR (All) 738
High Courts01 Apr 1885Dismissed
Bal Gobind and Another Vs Harpal Singh
Allahabad High Court · (1885) ILR (All) 586