High Courts26 Nov 1885Disposed Of
Dianat-Ul-Lah Beg Vs Wajid Ali Shah
Allahabad High Court · (1886) ILR (All) 31
Specific Relief Act, 1877 — Section 42
COURT ARCHIVE
Allahabad High Court judgments
1,00,441 judgments · page 4,994 of 5,023
High Courts16 Nov 1885Dismissed
Nihal Singh and Others Vs Kokale Singh and Others
Allahabad High Court · (1886) ILR (All) 29
High Courts16 Nov 1885Allowed
The Himalaya Bank Limited Vs The Simla Bank Limited and Another
Allahabad High Court · (1886) ILR (All) 23
Registration Act, 1877 — Section 50
High Courts14 Nov 1885Dismissed
Krishna Ram Vs Gobind Prasad and Another
Allahabad High Court · (1886) ILR (All) 20
Civil Procedure Code, 1908 (CPC) — Section 107
High Courts11 Nov 1885Disposed Of
Queen-Empress Vs Ram Saran and Others
Allahabad High Court · (1886) ILR (All) 306
Evidence Act, 1872 — Section 114, 133
High Courts26 Oct 1885
Queen-Empress Vs Mitthu Lal
Allahabad High Court · (1886) ILR (All) 18
Penal Code, 1860 (IPC) — Section 107
High Courts26 Sept 1885
Queen-Empress Vs Sukha and Others
Allahabad High Court · (1886) ILR (All) 14
Criminal Procedure Code, 1898 (CrPC) — Section 436, 439
High Courts24 Jul 1885Dismissed
Hanuman Rai Vs Udit Narain Rai and Others
Allahabad High Court · (1885) ILR (All) 917
High Courts23 Jul 1885Dismissed
Baldeo Das Vs Gobind Shankar
Allahabad High Court · (1885) ILR (All) 914
High Courts23 Jul 1885Dismissed
Hira and Another Vs Kallu and Others
Allahabad High Court · (1885) ILR (All) 916
High Courts21 Jul 1885
Laidman Vs Hearsey
Allahabad High Court · (1885) ILR (All) 906
Penal Code, 1860 (IPC) — Section 499
High Courts20 Jul 1885Dismissed
Queen-Empress Vs Tulla and Others
Allahabad High Court · (1885) ILR (All) 904
Penal Code, 1860 (IPC) — Section 411
High Courts18 Jul 1885Dismissed
Lachman Singh Vs Debi Singh
Allahabad High Court · (1885) ILR (All) 896
Mufassal Small Cause Courts Act — Section 6
High Courts18 Jul 1885Dismissed
Bhola and Others Vs Ramdhin and Others
Allahabad High Court · (1885) ILR (All) 894
High Courts18 Jul 1885Allowed
Atkinson Vs Bradley
Allahabad High Court · (1885) ILR (All) 899
Transfer of Property Act, 1882 — Section 106
High Courts17 Jul 1885
Arab Ali Khan and Others Vs Ajudhia Bakhsh Singh
Allahabad High Court · (1885) ILR (All) 892
High Courts13 Jul 1885Dismissed
Baijnath Vs Lachman Das and Others
Allahabad High Court · (1885) ILR (All) 888
Registration Act, 1877 — Section 50
High Courts09 Jul 1885Dismissed
Liakat-Un-Nissa Begam Vs Imtiaz Begam and Others
Allahabad High Court · (1885) ILR (All) 886