High Courts09 Jul 1907Allowed
Sheo Prasad and Another Vs Aya Ram and Others
Allahabad High Court · (1907) 07 AHC CK 0016
COURT ARCHIVE
Allahabad High Court judgments
1,00,445 judgments · page 4,931 of 5,023
High Courts09 Jul 1907
Damodar Das Vs Sheoram Das and Others
Allahabad High Court · (1907) ILR (All) 730
Contract Act, 1872 — Section 211
High Courts06 Jul 1907
Ahmad Ullah Khan and Others Vs Ali Sher Khan
Allahabad High Court · (1907) ILR (All) 660
High Courts04 Jul 1907Dismissed
Parbati Vs Budh Singh and Others
Allahabad High Court · (1907) ILR (All) 652
Easements Act, 1882 — Section 60
High Courts01 Jul 1907Dismissed
Kunndan Lal and Another Vs Gajadhar Lal and Another
Allahabad High Court · (1907) ILR (All) 728
High Courts27 Jun 1907Dismissed
Gauri Sahai Vs Ashfak Husain and Others
Allahabad High Court · (1907) ILR (All) 623
Civil Procedure Code, 1908 (CPC) — Section 108
High Courts27 Jun 1907Dismissed
Radha Bai Vs Kamod Singh and Others
Allahabad High Court · (1908) ILR (All) 38
High Courts18 Jun 1907Dismissed
Asharfi Lal and Another Vs Chhannu Lal
Allahabad High Court · (1907) ILR (All) 649
Legal Practitioners Act, 1879 — Section 28
High Courts13 Jun 1907Disposed Of
Muzaffar Ali Khan and Others Vs Parbati and Another
Allahabad High Court · (1907) ILR (All) 640
Transfer of Property Act, 1882 — Section 6(d)
High Courts13 Jun 1907Dismissed
Umrao Singh Vs Ram Narain
Allahabad High Court · (1907) ILR (All) 615
Civil Procedure Code, 1882 — Section 268Limitation Act, 1963 — Section 23
High Courts06 Jun 1907Dismissed
Raunak Husain Vs Niadar Mal
Allahabad High Court · (1907) ILR (All) 608
Civil Procedure Code, 1908 (CPC) — Section 108
High Courts04 Jun 1907Dismissed
Nathi Mal and Another Vs Tej Singh and Others
Allahabad High Court · (1907) ILR (All) 604
High Courts03 Jun 1907Allowed
Wali-Ullah and Others Vs Kaniz Fatima
Allahabad High Court · (1908) ILR (All) 30
High Courts31 May 1907Allowed
Hansraj Pal and Mukhraji Kunwar and Others Vs Dalpat Pal and Others
Allahabad High Court · (1908) ILR (All) 28
High Courts30 May 1907Disposed Of
Genda and Rai Singh Vs Sukh Nath Rai
Allahabad High Court · (1908) ILR (All) 25