High Courts20 Nov 1907Allowed
Rikhai Singh and Others Vs Indar Sen Singh and Kamar-un-Nissa Bibi and Others
Allahabad High Court · (1908) ILR (All) 103
COURT ARCHIVE
Allahabad High Court judgments
1,00,445 judgments · page 4,930 of 5,023
High Courts14 Nov 1907Dismissed
Emperor Vs Qadir Bakhsh and Others
Allahabad High Court · (1908) ILR (All) 93
High Courts13 Nov 1907Disposed Of
Emperor Vs Tabarak Zaman Khan
Allahabad High Court · (1908) ILR (All) 52
High Courts30 Oct 1907Disposed Of
Durga Vs Balak Puri and Others
Allahabad High Court · (1908) ILR (All) 49
High Courts14 Aug 1907Dismissed
Ganga Devi and Others Vs Dharam Das
Allahabad High Court · (1907) ILR (All) 773
Limitation Act, 1963 — Article 60
High Courts14 Aug 1907Dismissed
Emperor Vs Mahendra Singh and Another
Allahabad High Court · (1908) ILR (All) 47
High Courts13 Aug 1907Allowed
Akbar Husain Vs Hari Ram
Allahabad High Court · (1907) ILR (All) 749
Court Fees Act, 1870 — Section 28Limitation Act, 1877 — Section 4
High Courts30 Jul 1907Dismissed
Sukhdeo Prasad and Another Vs Nihal Chand
Allahabad High Court · (1907) ILR (All) 740
High Courts24 Jul 1907Disposed Of
Barsati and Others Vs Chamru and Another
Allahabad High Court · (1907) ILR (All) 683
High Courts24 Jul 1907Dismissed
Lohre Vs Deo Hans and Another
Allahabad High Court · (1908) ILR (All) 48
High Courts20 Jul 1907Dismissed
Banwari Lal and Others Vs Musammat Gopi
Allahabad High Court · (1908) ILR (All) 44
High Courts20 Jul 1907Allowed
Emperor Vs Ganga Prasad
Allahabad High Court · (1907) ILR (All) 685
Criminal Procedure Code, 1898 (CrPC) — Section 195Evidence Act, 1872 — Section 132Penal Code, 1860 (IPC) — Section 379
High Courts17 Jul 1907Disposed Of
Asghari Begam and Another Vs Ashiq Husain and Others
Allahabad High Court · (1908) ILR (All) 90
High Courts17 Jul 1907Dismissed
Debi Prasad Vs Sheodat Rai
Allahabad High Court · (1908) ILR (All) 41
High Courts16 Jul 1907Allowed
Raghunandan Prasad Vs Ambika Singh and Others
Allahabad High Court · (1907) ILR (All) 679
Transfer of Property Act, 1882 — Section 91
High Courts12 Jul 1907Disposed Of
Joti Prasad and Others Vs Ramchandra Das
Allahabad High Court · (1907) 07 AHC CK 0006
High Courts11 Jul 1907Dismissed
Ham Partap and Others Vs Jamna Prasad and Others
Allahabad High Court · (1907) ILR (All) 667