High Courts03 Dec 1909
Baldeo Singh Vs Emperor
Allahabad High Court · 4 Ind. Cas. 405
Arms Act, 1959 — Section 4
COURT ARCHIVE
Allahabad High Court judgments
1,00,445 judgments · page 4,905 of 5,023
High Courts03 Dec 1909Dismissed
Inderjit and Another Vs Bharat Singh
Allahabad High Court · 4 Ind. Cas. 407
High Courts30 Nov 1909Allowed
Beti Maha Lachmi Bai Vs Raja Bahadur and Others
Allahabad High Court · 4 Ind. Cas. 394
High Courts29 Nov 1909Dismissed
Hafiz Ghafoor-Ud-Din Vs Hafiz Hamid Husain and Others
Allahabad High Court · 4 Ind. Cas. 406
High Courts29 Nov 1909Dismissed
Ram Lal and Others Vs Debi Singh and Others
Allahabad High Court · 4 Ind. Cas. 385
High Courts26 Nov 1909Dismissed
Musammat Parbati Vs Bhawani Singh and Others
Allahabad High Court · 4 Ind. Cas. 419
High Courts22 Nov 1909Dismissed
Nazar Khan and Another Vs Sadar Khan and Others
Allahabad High Court · 4 Ind. Cas. 404
Uttar Pradesh Land Revenue Act, 1901 — Section 111(I)(b)
High Courts19 Nov 1909Dismissed
Kanhaya Lal Vs Ajudhia Prashad and Others
Allahabad High Court · 4 Ind. Cas. 396
High Courts18 Nov 1909Dismissed
Rao Girraj Singh and Others Vs Lala Hargobind Sahai and Others
Allahabad High Court · 4 Ind. Cas. 304
High Courts18 Nov 1909Allowed
Gulab Khan and Others Vs Emperor
Allahabad High Court · 4 Ind. Cas. 312
Penal Code, 1860 (IPC) — Section 342, 357, 437
High Courts18 Nov 1909Allowed
Munshi and Others Vs Emperor
Allahabad High Court · 4 Ind. Cas. 428
Penal Code, 1860 (IPC) — Section 325
High Courts11 Nov 1909Dismissed
Yad Ram and Another Vs Risal
Allahabad High Court · 5 Ind. Cas. 469
Penal Code, 1860 (IPC) — Section 211
High Courts11 Nov 1909Dismissed
Ganga Saran Singh and Others Vs Bhagwat Prasad
Allahabad High Court · 5 Ind. Cas. 471
High Courts10 Nov 1909Dismissed
Hargawan Magan and Another Vs Baij Nath Das and Another
Allahabad High Court · 4 Ind. Cas. 144
Transfer of Property Act, 1882 — Section 6(a)
High Courts09 Nov 1909
Pandit Parbhu Dayal Vs Sheikh Ali Ahmad and Others
Allahabad High Court · 4 Ind. Cas. 376
High Courts09 Nov 1909
Sheikh Sahib Ali and Others Vs Musammat Fatma Bibi
Allahabad High Court · 4 Ind. Cas. 138
High Courts03 Nov 1909Disposed Of
Chaudhri Ghansham Singh Vs Emperor through Mare Lal
Allahabad High Court · 4 Ind. Cas. 105
Penal Code, 1860 (IPC) — Section 471, 475, 476
High Courts01 Nov 1909Allowed
Koer Karan Singh Vs Gopal Rai and Others
Allahabad High Court · 4 Ind. Cas. 123
Court Fees Act, 1870 — Section 5