High Courts05 Jan 1910Dismissed
Rameshar Das Vs Emperor
Allahabad High Court · 5 Ind. Cas. 697
Stamp Act, 1899 — Section 27, 64(a)
COURT ARCHIVE
Allahabad High Court judgments
1,00,445 judgments · page 4,903 of 5,023
High Courts05 Jan 1910Disposed Of
Kashi Ram and Others Vs Musammat Amri and Others
Allahabad High Court · 5 Ind. Cas. 207
High Courts05 Jan 1910Allowed
Pandit Ram Krishna Vs Shiam Chand and Others
Allahabad High Court · 5 Ind. Cas. 278
High Courts05 Jan 1910Dismissed
Pandit Sadanand Pande Vs Syed Ali Jan and Others
Allahabad High Court · 5 Ind. Cas. 288
High Courts03 Jan 1910Dismissed
Goswami Krishna Chandra Deo Vs Durga Panda Bhattacharji
Allahabad High Court · 5 Ind. Cas. 211
High Courts23 Dec 1909Dismissed
Ram Chandra and Another Vs Goswami Rajjan Lal and Others
Allahabad High Court · 5 Ind. Cas. 129
High Courts23 Dec 1909
Chuni Lal Bohra and Another Vs Heera Lal Bohra and Another
Allahabad High Court · 5 Ind. Cas. 175
Easements Act, 1882 — Section 60(b)
High Courts22 Dec 1909
Jagdish Prashad and Others Vs Chimman Lal and Another
Allahabad High Court · 5 Ind. Cas. 107
High Courts22 Dec 1909
Mithan Lal Vs Emperor
Allahabad High Court · 5 Ind. Cas. 17
Criminal Procedure Code, 1898 (CrPC) — Section 195Penal Code, 1860 (IPC) — Section 175
High Courts22 Dec 1909
Ram Lal and Others Vs Mir Jahangir Ali
Allahabad High Court · 5 Ind. Cas. 126
Civil Procedure Code, 1908 (CPC) — Section 43
High Courts21 Dec 1909Allowed
Shambhu Nath and Another Vs The Sectetary of State for India
Allahabad High Court · 5 Ind. Cas. 120
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 19
High Courts21 Dec 1909
Husain Bukhsh and Others Vs Hafiz Musahib Khan and Others
Allahabad High Court · 5 Ind. Cas. 179
Transfer of Property Act, 1882 — Section 53
High Courts20 Dec 1909Disposed Off
Bitu Rai Vs Bisheshar Rai and Others
Allahabad High Court · 5 Ind. Cas. 128
Criminal Procedure Code, 1898 (CrPC) — Section 145
High Courts20 Dec 1909Dismissed
The Collector of Muttra as Manager of the Court of wards of the Estate of Kunwar Mahomed Eastmed Ali Khan Vs Bibi Ahmadi Begam
Allahabad High Court · 5 Ind. Cas. 121
High Courts20 Dec 1909
Debi Mangal Prashad Singh Vs Mahadeo Parshad Singh and Others
Allahabad High Court · 5 Ind. Cas. 208
Civil Procedure Code, 1908 (CPC) — Section 32
High Courts18 Dec 1909Allowed
Chatter Singh Vs Ishri Prasad
Allahabad High Court · 5 Ind. Cas. 336
Transfer of Property Act, 1882 — Section 108
High Courts18 Dec 1909
Mewa Singh and Others Vs Bhagwant Singh and Another
Allahabad High Court · 5 Ind. Cas. 252
High Courts17 Dec 1909Dismissed
Saiduddin Khan and Others Vs Lala Ratan Lal
Allahabad High Court · 5 Ind. Cas. 123
High Courts17 Dec 1909Dismissed
Chhuttan Lal Vs Shiam Parshad and Others
Allahabad High Court · 5 Ind. Cas. 766
Registration Act, 1908 — Section 33