High Courts02 Jun 1915
Shib Sahai and Others Vs Saraswati and Another
Allahabad High Court · 30 Ind. Cas. 903
COURT ARCHIVE
Allahabad High Court judgments
1,00,452 judgments · page 4,813 of 5,023
High Courts01 Jun 1915Dismissed
Sheikh Mahmud Ali and Others Vs Mirza Yawar Beg
Allahabad High Court · AIR 1915 All 263 : 29 Ind. Cas. 628
Specific Relief Act, 1877 — Section 15
High Courts01 Jun 1915Dismissed
Jwala Singh and Others Vs Abdul Razak and Another
Allahabad High Court · AIR 1915 All 270 : 29 Ind. Cas. 692
High Courts01 Jun 1915Allowed
Agha Syed Daud Ali Shah and Others Vs Pandit Ram Prasad and Others
Allahabad High Court · AIR 1915 All 371 : 30 Ind. Cas. 787
High Courts01 Jun 1915Allowed
Shohrat Singh Vs Jhagru and Others
Allahabad High Court · 30 Ind. Cas. 782
High Courts01 Jun 1915Dismissed
Musammat Ram Piari Vs Raghunath Singh and Others
Allahabad High Court · 29 Ind. Cas. 794
High Courts01 Jun 1915Disposed Of
Daud Ali and Others Vs Ram Prasad and Others
Allahabad High Court · (1915) ILR (All) 542
High Courts01 Jun 1915
Lala Bisheshar Das and Others Vs Lala Ambika Pershad
Allahabad High Court · 29 Ind. Cas. 622
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 63, Order 38 Rule 5, 73
High Courts31 May 1915Disposed Of
Inayat-un-Nissa Vs Salim-un-Nissa
Allahabad High Court · 29 Ind. Cas. 568
High Courts28 May 1915Allowed
Khayali Ram and Another Vs Kali Charan and Others
Allahabad High Court · AIR 1915 All 150 : 29 Ind. Cas. 1000(1)
High Courts28 May 1915Allowed
Dambar Singh Vs Munawar Ali Khan and Another
Allahabad High Court · 30 Ind. Cas. 775
High Courts28 May 1915Dismissed
Kali Charan and Others Vs Khayali Ram and Another
Allahabad High Court · (1915) ILR (All) 573
High Courts28 May 1915Dismissed
Janki Kuar Vs Lachmi Narain and Others
Allahabad High Court · (1915) ILR (All) 535 : 30 Ind. Cas. 789
High Courts27 May 1915Dismissed
Audh Bihari Pande Vs Jadubans Misir and Others
Allahabad High Court · AIR 1915 All 319 : 29 Ind. Cas. 485
High Courts27 May 1915Disposed Of
Damodar Das and Others Vs Birj Lal
Allahabad High Court · AIR 1915 All 434 : 30 Ind. Cas. 77
Civil Procedure Code, 1908 (CPC) — Order 45 Rule 15
High Courts27 May 1915Disposed Of
Brij Lal Vs Damodar Das and Others
Allahabad High Court · (1915) ILR (All) 567
High Courts27 May 1915Dismissed
Sabodra Bibi Vs Bageshwari Singh and Another
Allahabad High Court · (1915) ILR (All) 529
High Courts27 May 1915
Musammat Sahodra Bibi Vs Bageshri Singh and Another
Allahabad High Court · AIR 1915 All 154 : 29 Ind. Cas. 1000
High Courts27 May 1915
Abdul Rafi Khan and Others Vs Maula Bakhsh
Allahabad High Court · AIR 1915 All 320 : (1915) ILR (All) 527 : 29 Ind. Cas. 479
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 12Limitation Act, 1908 — Article 182
High Courts26 May 1915Dismissed
Marram Khan and Another Vs Sakhawat Khan and Others
Allahabad High Court · AIR 1915 All 142 : 29 Ind. Cas. 554