High Courts21 Jun 1915Disposed Of
Munna Lal Vs Radha Kishan
Allahabad High Court · AIR 1915 All 414 : 30 Ind. Cas. 186
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 89
COURT ARCHIVE
Allahabad High Court judgments
1,00,452 judgments · page 4,812 of 5,023
High Courts21 Jun 1915Disposed Of
Radha Kishan Vs Munna Lal and Parbhu Dayal
Allahabad High Court · (1915) ILR (All) 591
High Courts19 Jun 1915Dismissed
Ali Jafar Vs Phulmanta Koer and Others
Allahabad High Court · AIR 1915 All 338 : 30 Ind. Cas. 546
North Western Provinces Tenancy Act, 1901 — Section 167, 4(5)
High Courts19 Jun 1915Dismissed
Debi Singh and Others Vs Emperor
Allahabad High Court · AIR 1915 All 357 : 30 Ind. Cas. 151
Penal Code, 1860 (IPC) — Section 147, 325
High Courts19 Jun 1915Dismissed
Kalyan Singh and Others Vs Jagan Prasad
Allahabad High Court · AIR 1915 All 344(2) : (1915) ILR (All) 589 : 30 Ind. Cas. 523
High Courts18 Jun 1915Dismissed
Prag Vs Emperor
Allahabad High Court · AIR 1915 All 456(1) : 30 Ind. Cas. 143
Uttar Pradesh Excise Act, 1910 — Section 60
High Courts17 Jun 1915Dismissed
Lachmi Narain Vs Ram Sarup and Another
Allahabad High Court · AIR 1915 All 312 : 30 Ind. Cas. 508
High Courts17 Jun 1915Dismissed
Bachicha Singh Vs Jafar Beg
Allahabad High Court · AIR 1915 All 358 : 30 Ind. Cas. 173
Civil Procedure Code, 1908 (CPC) — Section 80
High Courts14 Jun 1915Dismissed
Damodar Das Vs Tilak Chand
Allahabad High Court · AIR 1915 All 416 : 30 Ind. Cas. 941
Easements Act, 1882 — Section 23
High Courts14 Jun 1915Dismissed
Musammat Kazmi Jan Vs Pandit Shib Charan
Allahabad High Court · AIR 1915 All 297 : 29 Ind. Cas. 757
High Courts14 Jun 1915Disposed Of
Daljit Singh Vs Shambhu Singh
Allahabad High Court · AIR 1915 All 452 : 30 Ind. Cas. 189
United Provinces Land Revenue Act, 1901 — Section 233(k)
High Courts12 Jun 1915Dismissed
Gaya Prasad Vs Sarfaraz Chaudhri
Allahabad High Court · AIR 1915 All 209 : 29 Ind. Cas. 972
Specific Relief Act, 1877 — Section 41
High Courts11 Jun 1915
Lachman Das Vs Muhammad Yusuf Khan and Others
Allahabad High Court · AIR 1915 All 454 : 30 Ind. Cas. 192
High Courts10 Jun 1915
Pachkauri Raut and Another Vs Ram Khelawan Chaube
Allahabad High Court · AIR 1915 All 306 : 29 Ind. Cas. 749
High Courts09 Jun 1915Disposed Of
Budhi Mal and Another Vs Bhati and Others
Allahabad High Court · AIR 1915 All 459(1) : 30 Ind. Cas. 549
Civil Procedure Code, 1908 (CPC) — Section 50(o)(c)
High Courts08 Jun 1915Dismissed
Rajwant Prasad Pande and Others Vs Ram Ratan Gir and Others
Allahabad High Court · (1915) 06 AHC CK 0013
High Courts07 Jun 1915
Sundar Lal Vs Malthu
Allahabad High Court · AIR 1915 All 321 : 29 Ind. Cas. 710
High Courts05 Jun 1915Dismissed
Jia Bibi Vs Ilahi Bakhsh and Others
Allahabad High Court · (1915) 06 AHC CK 0016
High Courts04 Jun 1915Allowed
Kalyan Das and Others Vs Ashraf Ali
Allahabad High Court · (1915) ILR (All) 585
High Courts04 Jun 1915
Ashraf Ali Vs Kalyan Das and Others
Allahabad High Court · AIR 1915 All 326 : 30 Ind. Cas. 945
Court of Wards Act, 1899 — Section 16