High Courts05 Oct 1923
Babu Ram Vs Musammat Kokla
Allahabad High Court · AIR 1924 All 391 : 79 Ind. Cas. 634
Civil Procedure Code, 1908 (CPC) — Section 103
COURT ARCHIVE
Allahabad High Court judgments
1,00,452 judgments · page 4,629 of 5,023
High Courts04 Oct 1923Dismissed
Ram Dayal and Others Vs Emperor
Allahabad High Court · AIR 1924 All 214 : 83 Ind. Cas. 1004
Penal Code, 1860 (IPC) — Section 272
High Courts04 Oct 1923Dismissed
Emperor Vs Lachman and Another
Allahabad High Court · (1924) ILR (All) 92
Criminal Procedure Code, 1898 (CrPC) — Section 522
High Courts04 Oct 1923Allowed
Emperor Vs Ram Dayal and Others
Allahabad High Court · (1924) ILR (All) 94
Penal Code, 1860 (IPC) — Section 272
High Courts04 Oct 1923
Lachman and Another Vs Emperor through Sia Ram
Allahabad High Court · 83 Ind. Cas. 910
Criminal Procedure Code, 1898 (CrPC) — Section 522Penal Code, 1860 (IPC) — Section 448
High Courts18 Sept 1923Allowed
Tula Ram Vs Emperor
Allahabad High Court · 83 Ind. Cas. 993
Penal Code, 1860 (IPC) — Section 192
High Courts18 Sept 1923Allowed
Emperor Vs Brij Bihari Lal
Allahabad High Court · (1924) ILR (All) 91
Criminal Procedure Code, 1898 (CrPC) — Section 345(5A)
High Courts17 Sept 1923Dismissed
Wali Muhammad Vs Emperor
Allahabad High Court · 83 Ind. Cas. 904
Criminal Procedure Code, 1898 (CrPC) — Section 364, 428, 510
High Courts14 Sept 1923Dismissed
Shafi and Others Vs Emperor
Allahabad High Court · 81 Ind. Cas. 612
Criminal Procedure Code, 1898 (CrPC) — Section 233
High Courts14 Sept 1923Dismissed
Jafar Husain and Others Vs Emperor
Allahabad High Court · 81 Ind. Cas. 442
Criminal Procedure Code, 1898 (CrPC) — Section 106
High Courts14 Sept 1923Dismissed
Emperor Vs Ali Ahmad Khan
Allahabad High Court · (1924) ILR (All) 86
High Courts14 Sept 1923Dismissed
Emperor Vs Jafar Husain and Others
Allahabad High Court · (1924) ILR (All) 105
High Courts14 Sept 1923Disposed Of
Ram Govind Singh Vs Lallu Singh and Others
Allahabad High Court · AIR 1924 All 203 : (1924) ILR (All) 88
Criminal Procedure Code, 1898 (CrPC) — Section 495
High Courts14 Sept 1923
Ram Gobind Singh Vs Lallu Singh and Others
Allahabad High Court · 81 Ind. Cas. 618
Criminal Procedure Code, 1898 (CrPC) — Section 495
High Courts16 Aug 1923Allowed
Bharos Vs Emperor
Allahabad High Court · AIR 1924 All 192 : 81 Ind. Cas. 558
Evidence Act, 1872 — Section 114Penal Code, 1860 (IPC) — Section 411
High Courts15 Aug 1923
Muhammad Ismail Vs Emperor
Allahabad High Court · 81 Ind. Cas. 600
Criminal Procedure Code, 1898 (CrPC) — Section 110
High Courts15 Aug 1923
Sheo Prasad and Another Vs Emperor
Allahabad High Court · 81 Ind. Cas. 598
Criminal Procedure Code, 1898 (CrPC) — Section 109(a)