High Courts20 Nov 1923Allowed
Mohammad Taqi Khan Vs Dori and Others
Allahabad High Court · 78 Ind. Cas. 881
COURT ARCHIVE
Allahabad High Court judgments
1,00,452 judgments · page 4,627 of 5,023
High Courts20 Nov 1923Allowed
Emperor Vs Badlu Shah and Others
Allahabad High Court · (1924) ILR (All) 138
Criminal Procedure Code, 1898 (CrPC) — Section 181(4)Penal Code, 1860 (IPC) — Section 368
High Courts20 Nov 1923
Badlu Shah and Others Vs Emperor
Allahabad High Court · AIR 1924 All 454 : 81 Ind. Cas. 40
Criminal Procedure Code, 1898 (CrPC) — Section 181(4)
High Courts16 Nov 1923Dismissed
Kuar Jaswant Singh and Others Vs Emperor
Allahabad High Court · AIR 1924 All 317 : 81 Ind. Cas. 112
Penal Code, 1860 (IPC) — Section 395
High Courts16 Nov 1923
Emperor Vs Kunwar Jaswant Singh and Others
Allahabad High Court · (1924) ILR (All) 137
Penal Code, 1860 (IPC) — Section 342, 395
High Courts15 Nov 1923Dismissed
Nagina Rai Vs Sangam Rai and Others
Allahabad High Court · AIR 1925 All 67
High Courts15 Nov 1923Dismissed
Emperor Vs Kamla Pati
Allahabad High Court · (1924) ILR (All) 128 : 81 Ind. Cas. 711
High Courts15 Nov 1923Allowed
Ram Prasad Vs Sarab Sukh Das and Others
Allahabad High Court · (1924) ILR (All) 130
High Courts15 Nov 1923
Nohar Ahir Vs Pratab Ahir
Allahabad High Court · AIR 1924 All 231 : 79 Ind. Cas. 367
Civil Procedure Code, 1908 (CPC) — Section 10North Western Provinces Tenancy Act, 1901 — Section 58
High Courts15 Nov 1923
Musammat Faiz Bibi Vs Qudrat Ullah and Another
Allahabad High Court · AIR 1924 All 935 : 78 Ind. Cas. 977
High Courts15 Nov 1923
Lala Sarab Sukh Das and Others Vs Ram Prasad
Allahabad High Court · 78 Ind. Cas. 1018
High Courts14 Nov 1923
Abdul Qaiyum Khan Vs Emperor
Allahabad High Court · AIR 1925 All 99 : 81 Ind. Cas. 116
Criminal Procedure Code, 1898 (CrPC) — Section 476
High Courts13 Nov 1923Dismissed
East Indian Railway Company Vs Sri Ram Mahadeo
Allahabad High Court · 79 Ind. Cas. 341
High Courts13 Nov 1923Dismissed
Sri Ram Mahadeo Vs East Indian Railway Company
Allahabad High Court · (1924) ILR (All) 125
High Courts12 Nov 1923Dismissed
In Re: Babu Dwarka Prasad Mithal, Vakil
Allahabad High Court · 81 Ind. Cas. 177
High Courts12 Nov 1923
Tarsu Beg Vs Muhammad Yar Khan and Others
Allahabad High Court · 81 Ind. Cas. 176
Criminal Procedure Code, 1898 (CrPC) — Section 195
High Courts12 Nov 1923
In Re: Dwarka Prasad Mithal, Vakil
Allahabad High Court · AIR 1924 All 253 : (1924) ILR (All) 121
High Courts06 Nov 1923Dismissed
Mirza Abdullah Beg and Another Vs Ramzan Khan and Others
Allahabad High Court · AIR 1924 All 173 : 79 Ind. Cas. 381
Civil Procedure Code, 1908 (CPC) — Order 9 Rule 13
High Courts06 Nov 1923Dismissed
Ganeshi Lal and Others Vs Ganga Prasad and Another
Allahabad High Court · (1924) ILR (All) 119
High Courts06 Nov 1923Dismissed
Thakur Mahipal Singh Vs Athal Singh and Another
Allahabad High Court · AIR 1925 All 5