High Courts22 Jan 1924Dismissed
Babu Kanhiya Lal Vs Ashraf Khan and Others
Allahabad High Court · AIR 1924 All 355 : 78 Ind. Cas. 402
Civil Procedure Code, 1908 (CPC) — Section 11
COURT ARCHIVE
Allahabad High Court judgments
1,00,452 judgments · page 4,621 of 5,023
High Courts22 Jan 1924
Ashraf Khan and Others Vs Kanhaiya Lal and Mahmud Jan Khan and Others
Allahabad High Court · (1924) ILR (All) 230
Civil Procedure Code, 1908 (CPC) — Section 11
High Courts22 Jan 1924
Girwar Singh Vs Ram Piari Kuer and another
Allahabad High Court · (1924) 01 AHC CK 0009
High Courts21 Jan 1924Allowed
Bisal Singh and Others Vs Roshan Lal and Another
Allahabad High Court · AIR 1924 All 373 : 78 Ind. Cas. 265
Registration Act, 1908 — Section 28
High Courts21 Jan 1924Dismissed
Rani Vs Manni Lal and Others and Parbati
Allahabad High Court · (1924) ILR (All) 327
High Courts21 Jan 1924Dismissed
Lalman and Another Vs Fazal Muhammad Khan and Another
Allahabad High Court · AIR 1925 All 200 : 78 Ind. Cas. 115
High Courts21 Jan 1924
Bhup Narain Rai and Others Vs Sri Thakur Radha Krishna and Others
Allahabad High Court · AIR 1925 All 193
High Courts21 Jan 1924
Manni Lal and Others Vs Musammat Rani and Musammat Parbati
Allahabad High Court · AIR 1924 All 534 : 78 Ind. Cas. 382
High Courts21 Jan 1924
Pandit Ish Narain Upadhia Vs Rameshar Lohar and Another
Allahabad High Court · AIR 1924 All 433 : 78 Ind. Cas. 164
High Courts21 Jan 1924
Lala Sunder Lal Vs Bhup Singh and Another
Allahabad High Court · 88 Ind. Cas. 164
High Courts18 Jan 1924Dismissed
Rao Adya Saran Singh Vs Jagannath
Allahabad High Court · 78 Ind. Cas. 391
North Western Provinces Tenancy Act, 1901 — Section 154
High Courts18 Jan 1924Dismissed
Adya Saran Singh Vs Jagannath
Allahabad High Court · AIR 1924 All 561 : (1924) ILR (All) 323
Government of India Act, 1915 — Section 107
High Courts18 Jan 1924
Umrao Vs Lachhman and Others
Allahabad High Court · (1924) ILR (All) 321 : 79 Ind. Cas. 217
High Courts17 Jan 1924
B. Kishun Dayal Sahi Vs Lt. Sahibzada Ravi Pratab Narain Singh and Others
Allahabad High Court · 78 Ind. Cas. 389
High Courts16 Jan 1924Dismissed
Nema Singh Vs Musammat Kulsum-Un-Nissa
Allahabad High Court · 86 Ind. Cas. 392
High Courts16 Jan 1924Dismissed
Allah Dia and Another Vs Rahimuddin and Others
Allahabad High Court · AIR 1924 All 520 : 78 Ind. Cas. 166
High Courts15 Jan 1924Allowed
Brij Ballab Das and Others Vs Mahabir Prasad
Allahabad High Court · AIR 1924 All 209 : 78 Ind. Cas. 167
High Courts09 Jan 1924Dismissed
Yaqub Ali and Others Vs Dhan Singh
Allahabad High Court · 78 Ind. Cas. 863
Uttar Pradesh Land Revenue Act, 1901 — Section 90
High Courts09 Jan 1924Dismissed
Jharbandhan Prasad and another Vs Sidh Nath Raut and another Sidh Nath Raut and another Vs Fharbandhan Prasad and another
Allahabad High Court · (1924) 01 AHC CK 0038
High Courts09 Jan 1924Dismissed
Yakub Ali and Others Vs Dhan Singh
Allahabad High Court · (1924) ILR (All) 316
North Western Provinces Tenancy Act, 1901 — Section 43, 46United Provinces Land Revenue Act, 1901 — Section 87, 88