High Courts15 Oct 1929Dismissed
Musammat Rukmin Kuer Vs Musammat Ram Piari
Allahabad High Court · (1929) 10 AHC CK 0032
COURT ARCHIVE
Allahabad High Court judgments
1,00,467 judgments · page 4,477 of 5,024
High Courts15 Oct 1929Dismissed
Inayat Beg and Another Vs Umrao Beg
Allahabad High Court · AIR 1930 All 121
High Courts10 Sept 1929Dismissed
Emperor Vs Kashi Nath and Another
Allahabad High Court · AIR 1930 All 161 : 121 Ind. Cas. 547
High Courts10 Sept 1929Allowed
Emperor Vs Narbada Prasad and Another
Allahabad High Court · AIR 1930 All 38 : (1929) ILR (All) 864 : 121 Ind. Cas. 819
High Courts07 Sept 1929Disposed Of
Ghasi and Others Vs Emperor
Allahabad High Court · AIR 1930 All 329 : (1930) ILR (All) 214
Penal Code, 1860 (IPC) — Section 424
High Courts06 Sept 1929Dismissed
Emperor Vs Kudua Bari
Allahabad High Court · AIR 1930 All 37 : 121 Ind. Cas. 559
High Courts04 Sept 1929Disposed Of
Durjan Vs Emperor
Allahabad High Court · AIR 1930 All 192 : 121 Ind. Cas. 550
High Courts02 Sept 1929Disposed Of
P.C. Chaudhri Vs Emperor
Allahabad High Court · AIR 1930 All 34 : (1930) ILR (All) 212
High Courts30 Aug 1929Allowed
Sultan and Others Vs Emperor
Allahabad High Court · 120 Ind. Cas. 433
Evidence Act, 1872 — Section 32Penal Code, 1860 (IPC) — Section 366, 368