High Courts24 Oct 1929Dismissed
Gyasiram Vs Kishore and Others
Allahabad High Court · AIR 1930 All 165 : 122 Ind. Cas. 185
COURT ARCHIVE
Allahabad High Court judgments
1,00,467 judgments · page 4,476 of 5,024
High Courts24 Oct 1929
Kanhai Ram Vs Musammat Jai Devi and Others
Allahabad High Court · 122 Ind. Cas. 187
High Courts23 Oct 1929Dismissed
Mohammed Shafi and Others Vs Chedu and Others
Allahabad High Court · AIR 1930 All 100
High Courts23 Oct 1929Dismissed
Md. Abdul Rahim Vs Mt. Izzatunnissa Bai
Allahabad High Court · AIR 1930 All 72
High Courts23 Oct 1929Dismissed
Tumman Singh and Others Vs Sheodarshan Singh
Allahabad High Court · (1929) 10 AHC CK 0024
High Courts23 Oct 1929Dismissed
Shib Singh Vs Jograj Singh
Allahabad High Court · (1929) 10 AHC CK 0023
High Courts23 Oct 1929
Jang Bahadur Vs Bhagat Ram-Sheo Prasad
Allahabad High Court · (1929) 10 AHC CK 0009
High Courts23 Oct 1929Allowed
Kali Charan Vs Mohammad Jamil and Others
Allahabad High Court · AIR 1930 All 498 : 122 Ind. Cas. 762
Transfer of Property Act, 1882 — Section 53
High Courts23 Oct 1929
Muhammad Abdul Rahim Khan Vs Musammat Izzat-Un-Nissa Bai
Allahabad High Court · 121 Ind. Cas. 550
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 11
High Courts23 Oct 1929
Abbas Ali Vs Gulab Rai
Allahabad High Court · AIR 1930 All 520 : 121 Ind. Cas. 818
High Courts22 Oct 1929Disposed Of
Riazuddin Vs Mt. Phula Devi and Another
Allahabad High Court · AIR 1929 All 977 : (1930) ILR (All) 225
Agra Pre-emption Act, 1922 — Section 5
High Courts18 Oct 1929Dismissed
Gokul Prasad Vs Sheikh Muzaffar Mian
Allahabad High Court · 121 Ind. Cas. 551
High Courts18 Oct 1929Dismissed
Man Singh and Others Vs Ram Lal alias Bhuria and Others
Allahabad High Court · 121 Ind. Cas. 819
High Courts18 Oct 1929Dismissed
Dhurjati Upadhiya Vs Ram Bharos Pande and Others
Allahabad High Court · AIR 1930 All 109 : (1930) ILR (All) 222 : 121 Ind. Cas. 701
High Courts18 Oct 1929Dismissed
Moti Lal and Others Vs Nandan and Another
Allahabad High Court · AIR 1930 All 122 : 121 Ind. Cas. 545
High Courts18 Oct 1929Allowed
Dharamdeo Rai Vs Jwala Prasad and Another
Allahabad High Court · (1929) 10 AHC CK 0010
High Courts18 Oct 1929Dismissed
Mohammad Qamar Shah Khan Vs Mohammad Salamat Ali Khan
Allahabad High Court · AIR 1930 All 112 : 121 Ind. Cas. 546
High Courts16 Oct 1929Allowed
Ram Charan Sahu Vs Salik Ram Sahu and Others
Allahabad High Court · (1929) 10 AHC CK 0031
High Courts16 Oct 1929Allowed
Deo Narain Singh and Others Vs Phagu Singh and Others
Allahabad High Court · AIR 1930 All 541 : 121 Ind. Cas. 817
High Courts15 Oct 1929Dismissed
Mirza Inayat Beg and Another Vs Mirza Umrao Beg
Allahabad High Court · 122 Ind. Cas. 182
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 29