CourtKutchehry.com

COURT ARCHIVE

Allahabad High Court judgments

1,00,467 judgments · page 4,105 of 5,024

High Courts22 Jan 1954Allowed

Sita Ram Vs Mool Chand and Others

Allahabad High Court · AIR 1954 All 672 : (1954) 24 AWR 261

Civil Procedure Code, 1908 (CPC) — Section 2(2)Court Fees Act, 1870 — Article 1, 11Displaced Persons (Debts Adjustment) Act, 1951 — Section 13, 13(3), 14, 27, 6
Read judgment
High Courts21 Jan 1954Dismissed

Mewa Ram Ram Charan Vs United Provinces

Allahabad High Court · AIR 1954 All 487 : (1954) 24 AWR 246

Civil Procedure Code, 1908 (CPC) — Section 9Civil Services (Classification, Control and Appeal) Rules — Rule 3Government of India Act, 1935 — Section 240, 243
Read judgment
High Courts18 Jan 1954Dismissed

Jai Lal Vs State and Others

Allahabad High Court · AIR 1955 All 51 : (1954) 24 AWR 426 : (1955) CriLJ 147

Criminal Procedure Code, 1898 (CrPC) — Section 145, 145(1)
Read judgment
High Courts15 Jan 1954Dismissed

Mushtaq Vs State

Allahabad High Court · AIR 1954 All 580 : (1954) 24 AWR 454

Criminal Procedure Code, 1898 (CrPC) — Section 439Penal Code, 1860 (IPC) — Section 376Uttar Pradesh Children Act, 1951 — Section 17, 29, 75
Read judgment
High Courts13 Jan 1954Disposed Of

State Vs Ram Lakhan and Others

Allahabad High Court · AIR 1954 All 680

Criminal Procedure Code, 1898 (CrPC) — Section 536Penal Code, 1860 (IPC) — Section 149, 323, 333, 34
Read judgment
High Courts11 Jan 1954Dismissed

Sheo Prasad Vs Dominion of India

Allahabad High Court · AIR 1954 All 747 : (1954) 24 AWR 232

Contract Act, 1872 — Section 161Railways Act, 1890 — Section 72Sales of Goods Act, 1930 — Section 2(4)
Read judgment