High Courts10 Feb 1954Dismissed
Raja Ram Vs Madho Prasad
Allahabad High Court · AIR 1954 All 592 : (1954) 24 AWR 257
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 23, Order 43 Rule 1Transfer of Property Act, 1882 — Section 106
COURT ARCHIVE
Allahabad High Court judgments
1,00,467 judgments · page 4,104 of 5,024
High Courts10 Feb 1954Allowed
Rama Shanker Tewari Vs State
Allahabad High Court · AIR 1954 All 562
Constitution of India, 1950 — Article 13, 13(1), 14, 19, 19(1)General Clauses Act, 1897 — Section 6
High Courts10 Feb 1954Dismissed
Aziz Khan Vs State
Allahabad High Court · AIR 1954 All 642 : (1954) 24 AWR 283
Criminal Procedure Code, 1898 (CrPC) — Section 408, 414, 415, 439(5)Essential Supplies (Temporary Powers) Act, 1946 — Section 7Penal Code, 1860 (IPC) — Section 53
High Courts10 Feb 1954Allowed
Rama Shanker Tiwari Vs State
Allahabad High Court · (1954) 24 AWR 334
Constitution of India, 1950 — Article 13, 14Press (Emergency Powers) Act, 1931 — Section 15, 18
High Courts10 Feb 1954Dismissed
Din Dayal Vs Sheo Prasad
Allahabad High Court · (1954) 02 AHC CK 0005
Civil Procedure Code, 1908 (CPC) — Order 17 Rule 2, Order 9 Rule 9
High Courts09 Feb 1954Allowed
Pratap and another Vs State
Allahabad High Court · (1954) 02 AHC CK 0039
Penal Code, 1860 (IPC) — Section 149, 34
High Courts09 Feb 1954
Kastoor Chand Gupta Vs State of Uttar Pradesh and Others
Allahabad High Court · (1955) 1 LLJ 132
Constitution of India, 1950 — Article 226
High Courts05 Feb 1954Dismissed
Ram Adhar and Others Vs State
Allahabad High Court · (1954) CriLJ 1366
High Courts05 Feb 1954Allowed
Ram Udit and Another Vs Smt. Shyam Kali
Allahabad High Court · AIR 1954 All 751 : (1954) 24 AWR 208
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 27, Order 41 Rule 33, 100Uttar Pradesh Zamindari Abolition and Land Reforms Act, 1950 — Section 34, 48, 49
High Courts05 Feb 1954Allowed
Pateshwari and others Vs State
Allahabad High Court · (1954) 24 AWR 211
Uttar Pradesh Private Forests Act, 1949 — Section 15, 3(3)
High Courts05 Feb 1954Dismissed
Mrs. Avril Ellen Smith Vs Reginald Frank Smith
Allahabad High Court · AIR 1954 All 624
Constitution of India, 1950 — Article 225Divorce Act, 1869 — Section 2General Clauses Act, 1897 — Section 6A
High Courts04 Feb 1954Dismissed
Baldeo and Others Vs The State and Another
Allahabad High Court · AIR 1954 All 650
Penal Code, 1860 (IPC) — Section 352, 426, 447Uttar Pradesh Panchayat Raj Act, 1947 — Section 110, 77A, 77A(1), 77A(2)Uttar Pradesh Panchayat Raj Rules, 1947 — Rule 100
High Courts04 Feb 1954Dismissed
H.P. Khandewal and Another Vs State of Uttar Pradesh and Another
Allahabad High Court · AIR 1955 All 12
Constitution of India, 1950 — Article 14, 226, 299(2), 31, 31(2)Government of India Act, 1935 — Section 311(2)United Provinces Land Acquisition (Rehabilitation of Refugees) Act, 1948 — Section 11(1), 2
High Courts29 Jan 1954Dismissed
Ram Charan and Another Vs Devendra Kumar
Allahabad High Court · (1954) CriLJ 1356
Criminal Procedure Code, 1898 (CrPC) — Section 181(2)
High Courts29 Jan 1954Dismissed
A.H. Bhiwindiwala and Co. Vs R.B. Lakshman Dass Mohan Lal and Sons Ltd. and Another
Allahabad High Court · (1954) 24 AWR 317
Arbitration Act, 1940 — Section 2
High Courts28 Jan 1954Allowed
Nan Vs Zamindar
Allahabad High Court · AIR 1954 All 587 : (1954) 24 AWR 210
Uttar Pradesh (Temporary) Control of Rent and Eviction Act, 1947 — Section 16, 3
High Courts27 Jan 1954Allowed
Gajadhar Prasad Vs Ram Jiawan and others
Allahabad High Court · (1954) 24 AWR 406
High Courts27 Jan 1954Allowed
Unnao Commercial Bank Ltd., Unnao Vs Kailash Nath and Others
Allahabad High Court · AIR 1955 All 393
Contract Act, 1872 — Section 23Evidence Act, 1872 — Section 101Transfer of Property Act, 1882 — Section 54
High Courts27 Jan 1954
Najib Khan Vs State
Allahabad High Court · (1954) CriLJ 962
Constitution of India, 1950 — Article 226, 228, 7
High Courts22 Jan 1954Dismissed
Ram Dass Vs Board of Revenue U.P., Allahabad and Others
Allahabad High Court · AIR 1954 All 515 : (1954) 24 AWR 281
Constitution of India, 1950 — Article 245Uttar Pradesh Zamindari Abolition and Land Reforms Act, 1950 — Section 180, 26, 6Uttar Pradesh Zamindari Abolition and Land Reforms Rules, 1952 — Rule 4, 5, 6