High Courts30 Jul 1954Dismissed
Shiva Nand Misra Vs State and Dayanand
Allahabad High Court · (1954) 24 AWR 591
Criminal Procedure Code, 1898 (CrPC) — Section 145
COURT ARCHIVE
Allahabad High Court judgments
1,00,467 judgments · page 4,098 of 5,024
High Courts29 Jul 1954
Chunnoo and others Vs State
Allahabad High Court · (1954) 24 AWR 553
Criminal Procedure Code, 1898 (CrPC) — Section 233, 239(c)
High Courts28 Jul 1954Dismissed
Data Ram and Others Vs Hari Singh and 9 others
Allahabad High Court · (1954) 24 AWR 603
Criminal Procedure Code, 1898 (CrPC) — Section 145, 145(1)
High Courts28 Jul 1954Dismissed
Gajodhar Vs Syed Mohammad Hussain and others
Allahabad High Court · (1954) 24 AWR 508
Limitation Act, 1908 — Article 120Uttar Pradesh Encumbered Estates Act, 1934 — Section 4
High Courts28 Jul 1954Allowed
Shia Central Board of Waqfs U.P. Vs Mirza Mohd. Akhtar Husain and others
Allahabad High Court · (1954) 24 AWR 562
Muslim Waqfs Act, 1960 — Section 2(2)(1)
High Courts27 Jul 1954Allowed
Bhulan Lal Vs The State
Allahabad High Court · (1954) CriLJ 1720
Penal Code, 1860 (IPC) — Section 161Penal Code, 1860 (IPC) — Section 161Penal Code, 1860 (IPC) — Section 161
High Courts27 Jul 1954Dismissed
Angnu Vs Mahabir and Another
Allahabad High Court · AIR 1954 All 768 : (1954) 24 AWR 513
Civil Procedure Code, 1908 (CPC) — Section 9
High Courts27 Jul 1954Dismissed
Durga Prasad Vs The State and Others
Allahabad High Court · AIR 1955 All 9
Constitution of India, 1950 — Article 14Police Act, 1861 — Section 15, 15(5), 15A, 15A(3)
High Courts27 Jul 1954Dismissed
Gainda Lal Vs Ram Singh and Others
Allahabad High Court · AIR 1954 All 782
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 63, Order 39 Rule 1, 15Suits Valuation Act, 1887 — Section 4
High Courts27 Jul 1954Allowed
Th. Makund Singh and other Vs Pandit Debi Shankar and other
Allahabad High Court · (1954) 24 AWR 549
Uttar Pradesh Agriculturists Relief Act, 1934 — Section 33
High Courts26 Jul 1954Allowed
Ghulam Husain Vs District Magistrate, Fatehpur and Another
Allahabad High Court · AIR 1954 All 785
Influx from Pakistan (Control) Act, 1949 — Section 7
High Courts22 Jul 1954Dismissed
Mst. Ram Jitta and others Vs Saktoo
Allahabad High Court · (1954) 24 AWR 522
Easements Act, 1882 — Section 4
High Courts22 Jul 1954Allowed
Baij Nath Das Vs Sri Ram Charan Das
Allahabad High Court · AIR 1954 All 812
Allahabad High Court Rules, 1952 — Rule 13
High Courts22 Jul 1954Allowed
Mohd. Karrar Ali and Others Vs The State of U.P.
Allahabad High Court · AIR 1954 All 753
Constitution of India, 1950 — Article 19(1), 19(5), 226, 31(2)Uttar Pradesh Private Forests Protection Act, 1949 — Section 12, 13, 3(3)
High Courts22 Jul 1954Dismissed
Smt. Haseen Fatima Vs Asst. Custodian Evacuee Property
Allahabad High Court · AIR 1955 All 97 : (1954) 24 AWR 552
Administration of Evacuee Property Act, 1950 — Section 7Constitution of India, 1950 — Article 226
High Courts21 Jul 1954Dismissed
Mohammad Siddiqui Vs State of U.P. and Another
Allahabad High Court · AIR 1954 All 756 : (1954) 24 AWR 514
Constitution of India, 1950 — Article 25
High Courts20 Jul 1954Allowed
Baba Baij Nath Das Vs Sri Ram Charan Das
Allahabad High Court · (1954) 24 AWR 553
High Courts20 Jul 1954Dismissed
B. Ram Lal Vs State
Allahabad High Court · AIR 1954 All 758
Constitution of India, 1950 — Article 13, 19, 19(1)Criminal Procedure Code, 1898 (CrPC) — Section 439, 517Government of India Act, 1935 — Section 313, 40(1), 40(2), 59(2), 72
High Courts20 Jul 1954
Ram Lal Vs State
Allahabad High Court · (1954) CriLJ 1581
Constitution of India, 1950 — Article 13, 166, 19, 31Evidence Act, 1872 — Section 114General Clauses Act, 1897 — Section 2
High Courts19 Jul 1954Dismissed
Jagannath Singh and Others Vs Tirloki Singh and Others
Allahabad High Court · AIR 1954 All 769 : (1954) 24 AWR 509
Registration Act, 1908 — Section 17