High Courts22 Sept 1954Allowed
Mst. Latif-Un-Nissa and Others Vs Mst. Khair-Un-Nissa and Another
Allahabad High Court · AIR 1955 All 53
Civil Procedure Code, 1908 (CPC) — Order 33 Rule 1, Order 33 Rule 7
COURT ARCHIVE
Allahabad High Court judgments
1,00,467 judgments · page 4,096 of 5,024
High Courts22 Sept 1954
Mst. Kalpa Vs Sita Ram and Another
Allahabad High Court · AIR 1955 All 187
Civil Procedure Code, 1908 (CPC) — Order 23 Rule 3, Order 43 Rule 1
High Courts22 Sept 1954Allowed
Hashim Ullah Vs State of Uttar Pradesh
Allahabad High Court · (1955) 25 AWR 97
Essential Supplies (Temporary Powers) Act, 1946 — Section 11, 7Essential Supplies (Temporary Powers) Act, 1946 — Section 11, 7Essential Supplies (Temporary Powers) Act, 1946 — Section 11, 7
High Courts21 Sept 1954
Narain (dead) and after him his son Reotinandan Vs Faqir Chand
Allahabad High Court · AIR 1955 All 22 : (1954) 24 AWR 574
Uttar Pradesh Debt Redemption Act, 1940 — Section 4, 8
High Courts21 Sept 1954Dismissed
Bhagwan Dass Vs L. Pyare Lal
Allahabad High Court · AIR 1955 All 19 : (1954) 24 AWR 570
Uttar Pradesh (Temporary) Control of Rent and Eviction Act, 1947 — Section 14, 15, 3
High Courts17 Sept 1954Dismissed
Mrs. Georgians G. Marks Gideon Vs Edward Nathnial Gideon and Sm. Ram Pyari
Allahabad High Court · AIR 1955 All 8
Divorce Act, 1869 — Section 10, 14, 3, 3(9)
High Courts17 Sept 1954Dismissed
Ram Sarup and Others Vs State
Allahabad High Court · (1955) 25 AWR 83
Criminal Procedure Code, 1898 (CrPC) — Section 90Penal Code, 1860 (IPC) — Section 147, 353Criminal Procedure Code, 1898 (CrPC) — Section 90
High Courts16 Sept 1954Dismissed
Ambika Upadhaya Vs Nakched Upadhaya
Allahabad High Court · AIR 1955 All 112
Civil Procedure Code, 1908 (CPC) — Order 2 Rule 3Uttar Pradesh Agriculturists Relief Act, 1934 — Section 10, 12
High Courts16 Sept 1954Allowed
Mst. Bhagvvati Devi Vs Sardar Balwant Singh
Allahabad High Court · (1955) 25 AWR 157
Uttar Pradesh (Temporary) Accommodation Requisition Act, 1947 — Section 3
High Courts14 Sept 1954Allowed
Bankey Behari Lal Vs Lala Babu, Raja Babu and Another
Allahabad High Court · AIR 1955 All 1 : (1954) 24 AWR 577
Crown Grants Act, 1895 — Section 2Evidence Act, 1872 — Section 101, 102, 103Pensions Act, 1871 — Section 11, 12, 4
High Courts14 Sept 1954Dismissed
Mt. Aziz Jahan Begam Vs Sardar Singh and Others and Sabir Husain
Allahabad High Court · AIR 1955 All 241 : (1955) 25 AWR 145
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 58, Order 21 Rule 63
High Courts10 Sept 1954Dismissed
Mahendrapal and Another Vs The State
Allahabad High Court · AIR 1955 All 328 : (1955) CriLJ 892
Criminal Procedure Code, 1898 (CrPC) — Section 154Evidence Act, 1872 — Section 118, 6
High Courts10 Sept 1954Dismissed
L. Rishi Ram Vs L. Ram Ratan Lal and others
Allahabad High Court · (1954) 24 AWR 608
High Courts06 Sept 1954Dismissed
Sessions Judge, Meerut Vs F.S. Fanthome, City Magistrate, Meerut
Allahabad High Court · AIR 1955 All 161(2) : AIR 1955 All 161 : (1955) 25 AWR 89 : (1955) CriLJ 436
Contempt of Courts Act, 1971 — Section 3
High Courts06 Sept 1954
Mahant Indra Narain Das Vs Mahant Ganga Ram Das and Another
Allahabad High Court · AIR 1955 All 683
Specific Relief Act, 1877 — Section 42
High Courts06 Sept 1954Allowed
Mahant Indra Narain Das Vs Mahant Ganga Ram Das and another
Allahabad High Court · (1954) 24 AWR 643
Specific Relief Act, 1877 — Section 42
High Courts03 Sept 1954Allowed
Shrimati Logeshri Vs State
Allahabad High Court · (1955) 25 AWR 39
Uttar Pradesh Municipalities Act, 1916 — Section 298(H)(e)Uttar Pradesh Municipalities Act, 1916 — Section 298(H)(e)Uttar Pradesh Municipalities Act, 1916 — Section 298(H)(e)
High Courts02 Sept 1954Dismissed
Rahas Behari Panday Vs State
Allahabad High Court · AIR 1955 All 75 : (1955) CriLJ 246
Penal Code, 1860 (IPC) — Section 161
High Courts01 Sept 1954Allowed
Sm. Chandrawati Vs L. Suraj Narain
Allahabad High Court · AIR 1955 All 387
Civil Procedure Code, 1908 (CPC) — Section 20
High Courts01 Sept 1954Dismissed
Sri Bhola Prasad Vs Srimati Jagpala and Another
Allahabad High Court · AIR 1955 All 384
Civil Procedure Code, 1908 (CPC) — Section 10, 115