High Courts05 Nov 1957Dismissed
Zahid Husain Jafri Vs Addl. Commr. Alld. and MB, Alld.
Allahabad High Court · (1958) 28 AWR 86
Uttar Pradesh Municipalities Act, 1916 — Section 147(2), 160
COURT ARCHIVE
Allahabad High Court judgments
1,00,467 judgments · page 4,037 of 5,024
High Courts05 Nov 1957Dismissed
Banwari Lal Vs Jagannath Prasad and Another
Allahabad High Court · AIR 1958 All 717
Arbitration Act, 1940 — Section 30
High Courts05 Nov 1957Dismissed
Haji Maula Bux Vs The Rent Control and Eviction Officer and others
Allahabad High Court · (1958) 28 AWR 109
Uttar Pradesh (Temporary) Control of Rent and Eviction Rules, 1949 — Rule 6
High Courts04 Nov 1957Dismissed
Ghayur Ali Khan Vs Mahesh Chandra and Another
Allahabad High Court · AIR 1958 All 719
Constitution of India, 1950 — Article 226
High Courts01 Nov 1957Partly Allowed
Ch. Pirthi Singh and others Vs Ch. Gurdial and others
Allahabad High Court · (1958) 28 AWR 463
High Courts01 Nov 1957Dismissed
New Singhal Dal Mill Vs Firm Sheo Prasad Jainti Prasad
Allahabad High Court · AIR 1958 All 404
General Clauses Act, 1897 — Section 6(c)Provincial Small Cause Courts Act, 1887 — Section 25Uttar Pradesh General Clauses Act, 1904 — Section 6
High Courts31 Oct 1957Partly Allowed
Amod Kumar Verma Vs Hari Prasad Burman and Others
Allahabad High Court · AIR 1958 All 720
Arbitration Act, 1940 — Section 14, 14(2), 17, 31(1), 32Civil Procedure Code, 1908 (CPC) — Order 20 Rule 6, 107, 11, 115, 2(2)
High Courts31 Oct 1957Dismissed
Someshwar Dayal and Others Vs Widow of Lalman Shah and Others
Allahabad High Court · AIR 1958 All 488
Civil Procedure Code, 1908 (CPC) — Order 20 Rule 14, Order 20 Rule 3, Order 20 Rule 6, 148Specific Relief Act, 1877 — Section 35
High Courts30 Oct 1957Dismissed
M.R. Melhotra and Another Vs State
Allahabad High Court · AIR 1958 All 492 : (1958) CriLJ 834
Criminal Law (Amendment) Act, 1952 — Section 8, 9Criminal Procedure Code, 1898 (CrPC) — Section 350, 561A
High Courts30 Oct 1957Dismissed
Wali Mohammad and Others Vs Taqi and Others
Allahabad High Court · AIR 1958 All 403 : (1957) 27 AWR 876
Uttar Pradesh Tenancy (Amendment) Act, 1947 — Section 3(23)Uttar Pradesh Tenancy Act, 1939 — Section 180
High Courts30 Oct 1957Dismissed
Mohammad Ahmad Kidwai Vs Chairman, Improvement Trust, Lucknow
Allahabad High Court · AIR 1958 All 353 : (1958) 2 LLJ 281
Civil Procedure Code, 1908 (CPC) — Section 100, 101Constitution of India, 1950 — Article 311, 311(1)Government of India Act, 1935 — Section 240, 240(1)
High Courts29 Oct 1957Allowed
Ramesh Chandra Verma Vs R.D. Verma and Others
Allahabad High Court · AIR 1958 All 532
Constitution of India, 1950 — Article 226, 310, 311
High Courts29 Oct 1957Dismissed
Ram Prasad and Others Vs State
Allahabad High Court · AIR 1958 All 159 : (1957) 27 AWR 870 : (1958) CriLJ 308
Criminal Procedure Code, 1898 (CrPC) — Section 423, 423(1), 439, 522, 522(1)
High Courts29 Oct 1957Allowed
Narain Ram Agarhari Vs Chandi Prasad Dubey and Another
Allahabad High Court · AIR 1958 All 850
Civil Procedure Code, 1908 (CPC) — Section 64Limitation Act, 1908 — Article 138, 144Specific Relief Act, 1877 — Section 42
High Courts28 Oct 1957Dismissed
Ram Naresh Vs Anirudh and Another
Allahabad High Court · (1957) 27 AWR 886
High Courts28 Oct 1957Disposed Of
Yar Muhammad and Another Vs Lakshmi Das and Others
Allahabad High Court · AIR 1959 All 1 : (1958) 28 AWR 703
Civil Procedure Code, 1908 (CPC) — Section 20, 9Specific Relief Act, 1877 — Section 9Uttar Pradesh Tenancy Act, 1939 — Section 180, 183, 242
High Courts28 Oct 1957Allowed
Ram Lal Rajaram Vs G.D. Mehrotra and Co. and Others
Allahabad High Court · AIR 1958 All 447
Companies (Amendment) Act, 1956 — Section 457Companies Act, 1913 — Section 179Constitution of India, 1950 — Article 226
High Courts25 Oct 1957Dismissed
Mahesh Chandra and Another Vs Tara Chand Modi
Allahabad High Court · AIR 1958 All 374
Constitution of India, 1950 — Article 226Uttar Pradesh Municipalities Act, 1916 — Section 47A(1), 87A, 87A(11), 87A(2), 87A(3)
High Courts21 Oct 1957Allowed
Smt. Rajkumari Vs Trilok Singh and Another
Allahabad High Court · AIR 1959 All 628
Hindu Marriage Act, 1955 — Section 24
High Courts18 Oct 1957Allowed
Ram Gopal Bhatnagar Vs The State of U.P. and Others
Allahabad High Court · (1957) 27 AWR 880
Constitution of India, 1950 — Article 226