Uttar Pradesh (Temporary) Control of Rent and Eviction Act, 1947 — Section 7(2)Uttar Pradesh (Temporary) Control of Rent and Eviction Act, 1947 — Section 7(2)Uttar Pradesh (Temporary) Control of Rent and Eviction Act, 1947 — Section 7(2)

Read judgment

High Courts06 Dec 1957Dismissed

Mulak Shah and Others Vs The Sales Tax Officer, Muzaffarnagar and Others

Allahabad High Court · AIR 1958 All 676

Constitution of India, 1950 — Article 226

Read judgment

High Courts05 Dec 1957Dismissed

Paras Ram and Another Vs Municipal Board, Aligarh

Allahabad High Court · AIR 1958 All 566 : (1958) 28 AWR 153

Civil Procedure Code, 1908 (CPC) — Order 26 Rule 9

Read judgment

High Courts05 Dec 1957Disposed Of

Tobacco Friends Union, Saharanpur Vs State of U.P. and Others

Allahabad High Court · AIR 1958 All 688

Contract Act, 1872 — Section 2Uttar Pradesh Industrial Disputes Act, 1947 — Section 18, 3

Read judgment

High Courts04 Dec 1957

Lala Wazir Singh and another Vs Suraj Prakash Agarwal and another

Allahabad High Court · (1958) 28 AWR 197

Penal Code, 1860 (IPC) — Section 420

Read judgment

High Courts04 Dec 1957Dismissed

District Board Allahabad Vs Tahir Husain and others

Allahabad High Court · (1958) 28 AWR 191

Constitution of India, 1950 — Article 226

Read judgment

High Courts03 Dec 1957Disposed Of

Lakhan Vaish Vs State

Allahabad High Court · AIR 1958 All 445 : (1958) CriLJ 722

Criminal Procedure Code, 1898 (CrPC) — Section 162, 342Evidence Act, 1872 — Section 145

Read judgment

High Courts03 Dec 1957

The Ratna Sugar Mills Co. Ltd., Benaras Vs The Commissioner of Income Tax, U.P. and V.P. Lucknow

Allahabad High Court · AIR 1958 All 633 : (1958) 28 AWR 486 : (1958) 33 ITR 644

Income Tax Act, 1922 — Section 10(1), 4(3)

Read judgment

High Courts03 Dec 1957Allowed

Abhiman Singh and Others Vs Ram Hit Singh and Another

Allahabad High Court · AIR 1958 All 437

Arbitration Act, 1940 — Section 21, 5Civil Procedure Code, 1908 (CPC) — Order 32 Rule 3

Read judgment

High Courts02 Dec 1957

Athalye (D.G.)(Upper Ganges Valley Electricity Supply Co., Ltd.) Vs State of Uttar Pradesh

Allahabad High Court · (1958) 28 AWR 146 : (1959) 1 LLJ 1

General Clauses Act, 1897 — Section 4Industrial Disputes Act, 1947 — Section 14, 22

Read judgment

High Courts29 Nov 1957Allowed

Buddha and Others Vs Balwanta and Another

Allahabad High Court · AIR 1958 All 699

Civil Procedure Code, 1908 (CPC) — Section 100, 100(1), 101, 9Easements Act, 1882 — Section 15

Read judgment

High Courts28 Nov 1957Dismissed

Mst. Mohmudi Vs Mustaque Ali and others

Allahabad High Court · (1958) 28 AWR 667

Civil Procedure Code, 1908 (CPC) — Order 21 Rule 97Civil Procedure Code, 1908 (CPC) — Order 21 Rule 97Civil Procedure Code, 1908 (CPC) — Order 21 Rule 97

Read judgment