High Courts18 Dec 1958Dismissed
CHATURBHUJ and CO. Vs COMMISSIONER OF Income Tax, U.P.
Allahabad High Court · (1959) 36 ITR 386
Income Tax Act, 1961 — Section 66(1)
COURT ARCHIVE
Allahabad High Court judgments
1,00,467 judgments · page 4,022 of 5,024
High Courts17 Dec 1958Allowed
Kuldip Oil Industries Ltd. Vs Ch. Pratap Singh
Allahabad High Court · AIR 1959 All 505 : (1959) 29 AWR 326
Bengal, North- Western Provinces, Agra and Assam Civil Courts Act, 1887 — Section 15, 15(3)Civil Procedure Code, 1908 (CPC) — Order 20 Rule 4, Order 9 Rule 13General (Civil) Rules, 1952 — Rule 19
High Courts12 Dec 1958Dismissed
Rajjaua Vs The State
Allahabad High Court · AIR 1959 All 718 : (1959) 29 AWR 361 : (1959) CriLJ 1271
Criminal Procedure Code, 1898 (CrPC) — Section 342Evidence Act, 1872 — Section 114Penal Code, 1860 (IPC) — Section 411
High Courts12 Dec 1958Allowed
Dr. Prem Beharilal Saksena Vs Director of Medical and Health Services, Lucknow and Another
Allahabad High Court · AIR 1959 All 629
Civil Services (Classification, Control and Appeal) Rules — Rule 49A, 52, 52AConstitution of India, 1950 — Article 311
High Courts10 Dec 1958Allowed
Mathura Das Vs Harish Chandra and Another
Allahabad High Court · AIR 1959 All 700
Limitation Act, 1908 — Article 182
High Courts02 Dec 1958Dismissed
State of U.P. Vs Satyavir
Allahabad High Court · AIR 1959 All 408 : (1959) 29 AWR 266 : (1959) CriLJ 795
Criminal Procedure Code, 1898 (CrPC) — Section 207(7), 207A, 207A(4), 207A(6)
High Courts02 Dec 1958Dismissed
Ram Autar Vs Rent Control and Eviction Officer, Jhansi and Others
Allahabad High Court · AIR 1959 All 377
Uttar Pradesh (Temporary) Control of Rent and Eviction Act, 1947 — Section 17, 7(2)Uttar Pradesh (Temporary) Control of Rent and Eviction Rules, 1949 — Rule 3, 4
High Courts01 Dec 1958Dismissed
Tewari (S.R.) Vs Agra District Board and Another
Allahabad High Court · (1959) 2 LLJ 36
Constitution of India, 1950 — Article 226
High Courts28 Nov 1958Dismissed
Puran Singh Vs State of Uttar Pradesh and Others
Allahabad High Court · AIR 1959 All 489
Motor Vehicles Act, 1939 — Section 123, 22, 38, 41, 42(1)
High Courts28 Nov 1958
Kallu Mal and Others Vs Mohammad Yusuf and Others
Allahabad High Court · AIR 1959 All 391
Constitution of India, 1950 — Article 227Uttar Pradesh (Temporary) Control of Rent and Eviction Act, 1947 — Section 3
High Courts26 Nov 1958Allowed
Dr. Prem Nath Sharma Vs Vice-Chancellor, Lucknow University and Another
Allahabad High Court · AIR 1959 All 618
Lucknow University Act, 1920 — Section 23Lucknow University Rules, 1958 — Rule 198, 211, 23Uttar Pradesh General Clauses Act, 1904 — Section 6
High Courts25 Nov 1958Dismissed
City Board, Mussoorie Vs Sri Kishan Lal
Allahabad High Court · AIR 1959 All 413 : (1959) 29 AWR 257 : (1959) CriLJ 800
Criminal Procedure Code, 1898 (CrPC) — Section 417(3), 436, 437, 438, 439(5)
High Courts24 Nov 1958
Laxmi Narain Vs State
Allahabad High Court · AIR 1959 All 556 : (1959) 29 AWR 324 : (1959) CriLJ 1039
Criminal Procedure Code, 1898 (CrPC) — Section 488(3), 488(6)
High Courts24 Nov 1958Dismissed
Gopal Krishna Goswami Vs Bissey and Others
Allahabad High Court · AIR 1959 All 671 : (1959) 29 AWR 260 : (1959) CriLJ 1257
Criminal Procedure Code, 1898 (CrPC) — Section 146
High Courts24 Nov 1958Dismissed
State Vs Madanlal Jaggi and Others
Allahabad High Court · AIR 1959 All 504 : (1959) 29 AWR 254 : (1959) CriLJ 934
Evidence Act, 1872 — Section 9
High Courts21 Nov 1958Dismissed
Bachai Singh Vs State
Allahabad High Court · AIR 1959 All 693 : (1959) 29 AWR 261 : (1959) CriLJ 1261
Criminal Procedure Code, 1898 (CrPC) — Section 190(1), 195, 195(1), 480, 482Penal Code, 1860 (IPC) — Section 228
High Courts20 Nov 1958Allowed
Union of India (UOI), Rly. Department, New Delhi Vs Kailash Chandra
Allahabad High Court · AIR 1959 All 434 : (1959) 2 LLJ 161
Constitution of India, 1950 — Article 14Fundamental Rules — Rule 56(1)
High Courts18 Nov 1958Dismissed
Sri Kameshwar Nath Verma Vs Bar Council U.P.
Allahabad High Court · AIR 1959 All 341 : (1958) 28 AWR 791
Bar Councils Act, 1926 — Section 9Uttar Pradesh Bar Council Rules, 1958 — Rule 1
High Courts18 Nov 1958
B.P. Thakur Vs State
Allahabad High Court · AIR 1959 All 787 : (1959) CriLJ 1393 : (1959) 2 LLJ 34
Factories Act, 1948 — Section 106Limitation Act, 1908 — Section 12, 29(2)
High Courts17 Nov 1958Dismissed
Tirlok Chand and Others Vs State
Allahabad High Court · AIR 1959 All 512 : (1959) 29 AWR 325 : (1959) CriLJ 937
Criminal Procedure Code, 1898 (CrPC) — Section 195(1), 479A