High Courts23 Jan 1959Disposed Of
Kr. Vishva Nath Singh Vs The State
Allahabad High Court · AIR 1959 All 637
Uttar Pradesh Agricultural Income Tax Act, 1948 — Section 2(16), 5, 6(2)
COURT ARCHIVE
Allahabad High Court judgments
1,00,467 judgments · page 4,021 of 5,024
High Courts23 Jan 1959Dismissed
Nirankar Prasad Vs Director of Industries and Others
Allahabad High Court · AIR 1959 All 681
Constitution of India, 1950 — Article 154, 226Government Technical Institutions Examination Rules — Rule 16, 4, 6
High Courts22 Jan 1959Dismissed
Sheo Kumar Dwivedi and Others Vs Thakurji Maharaj Brijman and Another
Allahabad High Court · AIR 1959 All 463
Civil Procedure Code, 1908 (CPC) — Order 23 Rule 1, Order 23 Rule 1(2), 115
High Courts22 Jan 1959Dismissed
City Board, Saharanpur Vs Abdul Wahid
Allahabad High Court · AIR 1959 All 695 : (1959) CriLJ 1263
Criminal Procedure Code, 1898 (CrPC) — Section 511Evidence Act, 1872 — Section 91Prevention of Food Adulteration Act, 1954 — Section 16, 16(1)
High Courts21 Jan 1959Allowed
Sri Keshav Gupta Chhajju Singh Vs Ghayur Ali Khan
Allahabad High Court · AIR 1959 All 607
Civil Procedure Code, 1908 (CPC) — Order 3 Rule 4, 109, 9Constitution of India, 1950 — Article 133, 133(1)Representation of the People Act, 1951 — Section 123(6), 77
High Courts21 Jan 1959
Shambhu Nath Vs Municipal Board, Sitapur
Allahabad High Court · AIR 1959 All 626
Uttar Pradesh Municipalities Act, 1916 — Section 128
High Courts20 Jan 1959Dismissed
Tharoo Lal and Another Vs State
Allahabad High Court · (1962) CriLJ 126
Uttar Pradesh Sugarcane (Regulation of Supply and Purchase) Act, 1953 — Section 22
High Courts19 Jan 1959Dismissed
Babu Ram Vs State of Uttar Pradesh and Others
Allahabad High Court · AIR 1959 All 672
Uttar Pradesh Panchayat Raj Act, 1947 — Section 11B, 6AUttar Pradesh Panchayat Raj Rules, 1947 — Rule 19B, 5(2)
High Courts12 Jan 1959Dismissed
Shyam Kumar Verma Vs S.P. Misra
Allahabad High Court · AIR 1959 All 498
Sales of Goods Act, 1930 — Section 4
High Courts12 Jan 1959Dismissed
Hardeo and Others Vs The State
Allahabad High Court · AIR 1959 All 611 : (1959) 29 AWR 483 : (1959) CriLJ 1133
Allahabad High Court Rules, 1952 — Rule 20(2)Criminal Procedure Code, 1898 (CrPC) — Section 435, 438, 439
High Courts12 Jan 1959
Sri Keshav Gupta Chhajju Singh Vs Ghayur Ali Khan
Allahabad High Court · (1959) 01 AHC CK 0004
Civil Procedure Code, 1908 (CPC) — Section 109, 110, 9Constitution of India, 1950 — Article 132, 132(1), 133, 133(1), 133(1)Representation of the People Act, 1951 — Section 116A, 116A(2), 116B, 123(6), 77
High Courts07 Jan 1959Dismissed
Rameshwar Prasad and Others Vs Shyam Beharilal Jagannath Cloth Merchant and Another
Allahabad High Court · AIR 1960 All 741
Civil Procedure Code, 1908 (CPC) — Order 22 Rule 11, Order 22 Rule 3, Order 41 Rule 4
High Courts06 Jan 1959Allowed
Sarwat Yar Khan Vs State of Uttar Pradesh and Another
Allahabad High Court · AIR 1959 All 493
Arbitration Act, 1940 — Section 20Limitation Act, 1908 — Article 181
High Courts05 Jan 1959Dismissed
Mt. Ladli Begum and Another Vs Sunder Lal and Another
Allahabad High Court · AIR 1959 All 764
Civil Procedure Code, 1908 (CPC) — Section 11Uttar Pradesh Agriculturists Relief Act, 1934 — Section 33
High Courts24 Dec 1958
In Re: Sri H.P. Chaudhari
Allahabad High Court · AIR 1959 All 472 : (1959) 29 AWR 256
Bar Council of India Rules, 1975 — Rule 1Bar Councils Act, 1926 — Section 9
High Courts24 Dec 1958Dismissed
In the matter of enrolment of Sri H. P. Chaudhari Vs In the matter of enrolment of Sri H. P. Chaudhari
Allahabad High Court · (1958) 12 AHC CK 0008
Bar Council of India Rules, 1975 — Rule 1Bar Councils Act, 1926 — Section 9
High Courts23 Dec 1958Allowed
Sohan Lal and Another Vs Smt. Bindeshwari Devi and Others
Allahabad High Court · AIR 1959 All 419
Civil Procedure Code, 1908 (CPC) — Order 22 Rule 3, 115, 2(11)
High Courts23 Dec 1958Allowed
Sm. Ram Piari Vs Sm. Brijrani and Others
Allahabad High Court · AIR 1959 All 509
Succession Act, 1925 — Section 177
High Courts23 Dec 1958Dismissed
Superintendent of Police, Mirzapur and Others Vs Ram Murat Singh and Another
Allahabad High Court · AIR 1959 All 710
Constitution of India, 1950 — Article 226
High Courts19 Dec 1958Dismissed
Hukum Singh and Others Vs State
Allahabad High Court · AIR 1959 All 690 : (1959) CriLJ 1258
Penal Code, 1860 (IPC) — Section 149, 302, 97, 99